High Courts01 Oct 2013Dismissed
Attar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0108
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 48 of 226
High Courts01 Oct 2013Dismissed
Avinash Chander Mookhy Vs General Public
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0077
High Courts01 Oct 2013Allowed
Global Realty Creations Pvt. Ltd. Vs M/s. International Corpsolutions Private Limited
Punjab And Haryana At Chandigarh · (2014) 173 PLR 855
High Courts01 Oct 2013Allowed
Smt. Ankita Vs Rubal Gulati
Punjab And Haryana At Chandigarh · (2014) 173 PLR 857
High Courts01 Oct 2013
Madan Ram and Another Vs Harbans and Others
Punjab And Haryana At Chandigarh · (2014) ACJ 1841 : (2014) 174 PLR 39
High Courts30 Sept 2013Allowed
Parma Nand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 2 SCT 513
High Courts30 Sept 2013Dismissed
Sukrm Pal Vs Punjab and Haryana High Court and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 698
High Courts30 Sept 2013Dismissed
Deepak Jain Vs Municipal Council, Jind and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 691
High Courts30 Sept 2013Dismissed
Verinder and Vikram Singh, HUF Vs The Collector, Karnal and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 686
High Courts30 Sept 2013Disposed Off
Haryana State Industrial Development Corporation Limited Vs M/s. Gagan Hide Company and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 684
High Courts30 Sept 2013Allowed
Chief Administrator, Haryana Urban Development Authority and Another Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 500
High Courts30 Sept 2013
Ganeshi Lal Education Society Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2014) 220 TAXMAN 29
High Courts30 Sept 2013
Alok Verma Vs Chandigarh Housing Board, Chandigarh
Punjab And Haryana At Chandigarh · (2014) 1 SCT 546
High Courts30 Sept 2013Dismissed
L.D. Gupta Vs The Life Insurance Corporation of India and Others
Punjab And Haryana At Chandigarh · (2013) 4 SCT 846
High Courts30 Sept 2013Allowed
Ramesh Chander Singh and Others Vs Union Territory, Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0213
High Courts30 Sept 2013Dismissed
A.G. Clinic and Nursing Home Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 284
High Courts30 Sept 2013Dismissed
The Punjab Institute of Medical Sciences Vs The Medical Council of India and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 462
High Courts30 Sept 2013
Nishan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 33
High Courts30 Sept 2013Allowed
Ramesh Vs Smt. Gulabo and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 706
High Courts30 Sept 2013Dismissed
Savita and Others Vs Dharambir @ Angna @ Ramesh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 685