High Courts30 Sept 2013Allowed
Surender Kumar Vs Gram Panchayat, Bariawas and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 687
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 49 of 226
High Courts30 Sept 2013Dismissed
Rita Machine (India) Ltd. Vs Debt Recovery Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2014) 3 BC 81 : (2014) 173 PLR 692
High Courts27 Sept 2013Disposed Off
Gurmail Singh and Others Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 666
High Courts27 Sept 2013Allowed
Charan Singh and Another Vs Santokh Singh and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 664
High Courts27 Sept 2013Allowed
Subhash Chander Makkar Vs Surinder Singh Bedi
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0498
High Courts27 Sept 2013Disposed Off
Chander Bhan Singh Rana Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 485
High Courts27 Sept 2013Dismissed
Phool Chand Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0441
High Courts27 Sept 2013Disposed Off
Gurmit Singh Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0440
High Courts27 Sept 2013Disposed Off
Vijay Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0439
High Courts27 Sept 2013Disposed Off
Karnail Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0438
High Courts27 Sept 2013Disposed Off
Manjit Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0437
High Courts27 Sept 2013Allowed
M/s. Garg Brother's and Company Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0319
High Courts27 Sept 2013Allowed
State of Punjab and Others Vs M/s. Natha Singh
Punjab And Haryana At Chandigarh · (2014) 173 PLR 663
High Courts27 Sept 2013Disposed Off
Jasmine Kaur Vs Chandigarh Administration and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 445
High Courts27 Sept 2013Disposed Off
Ram Nath and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0070
High Courts27 Sept 2013Dismissed
Swatanter Pal and Others Vs Janak and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0069
High Courts27 Sept 2013Disposed Off
M/s. Inderpal and Co. Engineers and Contractors Vs Haryana State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0068
High Courts27 Sept 2013Dismissed
Harpreet Singh and Others Vs Sham Lal
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0067
High Courts27 Sept 2013
Sunil Kumar Vs Jagjiwan Kumar
Punjab And Haryana At Chandigarh · (2013) 09 P&H CK 0066
High Courts27 Sept 2013Allowed
Braham Dutt Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 791