High Courts23 May 2011
Manpreet Singh Vs Prem Singh and Another
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0208
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 81 of 196
High Courts23 May 2011
Ajit Singh Vs Rajwant Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0207
Constitution of India, 1950 — Article 227
High Courts23 May 2011Allowed
V.G. Steel Industry Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2011) 271 ELT 508
Central Excises and Salt Act, 1944 — Section 35G
High Courts23 May 2011
Sanjeev Garg and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0205
Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts23 May 2011Dismissed
Food Corporation of India and Another Vs Goraya Rice Mills and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0189
High Courts23 May 2011Dismissed
Ranjit Singh alias Rana Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0170
Penal Code, 1860 (IPC) — Section 450
High Courts23 May 2011Allowed
Balraj Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0162
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts23 May 2011
Ram Rattan Vs Ajit Singh Chawla
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 394(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 May 2011Dismissed
Tulsi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0153
High Courts23 May 2011Dismissed
Ram Sarup and Another Vs Neeraj Sharma and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0120
High Courts23 May 2011
Bhanwaria Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0110
High Courts23 May 2011
Lakhmir Singh and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 170
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 482
High Courts23 May 2011Dismissed
Nikka Singh (Deceased) through his LRs. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 278
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2, 7
High Courts23 May 2011Allowed
Didar Singh Vs Financial Commissioner (Appeal-II) Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 281
High Courts23 May 2011Dismissed
The State of Punjab and Another Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 156
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 May 2011Dismissed
Bachint Singh Vs Nasib Singh and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0054
High Courts23 May 2011Dismissed
Devinder Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0009
High Courts22 May 2011
Sanjay Sharma Vs Union of India (UOI) and others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 1
Administrative Tribunals Act, 1985 — Section 15, 19, 22(3)Chandigarh Administration Sports Department (Group C) Technical Recruitment Rules, 1990 — Rule 4Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1(2), 114
High Courts20 May 2011Allowed
Mange and Another Vs Ramesh and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 783 : (2011) 4 RCR(Civil) 72 : (2012) 4 RCR(Civil) 72
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 2, Order 9 Rule 4, Order 9 Rule 8, Order 9 Rule 9Punjab Land Revenue Act, 1887 — Section 158(2), 45
High Courts20 May 2011
Bachittar Singh and Others Vs Punjab Mandi Board and Another Kewal Krishan Kumar and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0260