COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 83 of 196

High Courts20 May 2011Allowed

M/s Balak Gases Oxygen Gas Plant and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 163 PLR 53 : (2012) 4 RCR(Civil) 413

Constitution of India, 1950 — Article 13(3), 154, 162, 226, 227Evidence Act, 1872 — Section 115

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High Courts20 May 2011Allowed

Ranjit Singh Vs Gurmit Singh and Others

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0078

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High Courts20 May 2011

Baljit Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0077

Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498

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High Courts20 May 2011Allowed

Narender Bagri Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0073

Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts20 May 2011

Kuldeep Singh @ Keepa Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0072

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 411, 457

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High Courts20 May 2011

Er. Rajnish Kumar Mehta Vs Punjab State Power Corporation and Others

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0071

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High Courts20 May 2011

Baljit Singh Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0062

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 381, 406, 409, 420

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High Courts20 May 2011Allowed

Bharat Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0061

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 307, 427, 452

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High Courts20 May 2011Allowed

Amrit Pal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0056

Penal Code, 1860 (IPC) — Section 34, 420

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High Courts20 May 2011Allowed

Gurpreet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0055

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts20 May 2011Allowed

Joginder Kaur and Another Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0049

Penal Code, 1860 (IPC) — Section 406, 498

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High Courts20 May 2011

Arun Kumar and Another Vs U.T., Chandigarh and Others

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts20 May 2011

Jaspal Singh and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0034

Penal Code, 1860 (IPC) — Section 306, 34

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High Courts20 May 2011

Malkiat Singh and Another Vs Naginder Singh

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0033

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Constitution of India, 1950 — Article 227

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High Courts20 May 2011Dismissed

Sarbjit Singh Vs Presiding Officer, Labour Court, Amritsar and Others

Punjab And Haryana At Chandigarh · (2011) 131 FLR 708 : (2011) 163 PLR 778

Constitution of India, 1950 — Article 311, 311(2)Industrial Disputes Act, 1947 — Section 2, 25F

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High Courts20 May 2011Dismissed

Dalip Singh Vs Jagdev Singh and others

Punjab And Haryana At Chandigarh · (2012) 166 PLR 98

Negotiable Instruments Act, 1881 (NI) — Section 26, 28Partnership Act, 1932 — Section 18, 19(1), 19(2), 20, 22

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High Courts20 May 2011

Poonam Panchal and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0013

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High Courts20 May 2011

Paramdeep Singh and Another Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 380, 427, 457

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High Courts19 May 2011Allowed

Municipal Corporation, Chandigarh and Others Vs Col. Retd. Daljit Singh and Others

Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 817

Punjab Municipal Act, 1911 — Section 56

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High Courts19 May 2011Allowed

Jagmal Singh and Others Vs Arpana Research and Charities Trust and Others

Punjab And Haryana At Chandigarh · (2013) ACJ 95 : (2011) 163 PLR 775

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