High Courts19 May 2011
Girdhari Lal and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0216
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 84 of 196
High Courts19 May 2011
Dr. K.K. Locham Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0215
Penal Code, 1860 (IPC) — Section 304
High Courts19 May 2011Dismissed
State of Punjab and Another Vs Novelty Associates Pvt. Limited
Punjab And Haryana At Chandigarh · (2013) 59 VST 185
Punjab Value Added Tax Act, 2005 — Section 62(1), 62(5), 68(2)
High Courts19 May 2011Dismissed
Bajaj Allianz General Insurance Company Ltd. Vs Birmati and Others
Punjab And Haryana At Chandigarh · (2012) 1 TAC 806
Motor Vehicles Act, 1988 — Section 147, 149(2), 149(4), 149(5)
High Courts19 May 2011Allowed
Kanhi Ram and another Vs Gram Panchayat, Dhani Silawali and others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 239
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13B, 2G, 4, 7, 7(3)
High Courts19 May 2011Dismissed
State of Punjab Vs Superb Agrovet Industries Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (2011) 2 ARBLR 455 : (2011) 5 RCR(Civil) 473
Arbitration and Conciliation Act, 1996 — Section 34
High Courts18 May 2011Dismissed
Iqbal Singh and Another Vs Joginder Pal Jain and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 769
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 , Order 1 Rule 10(2), Order 23 Rule 1AConstitution of India, 1950 — Article 227
High Courts18 May 2011
Vinod Kumar Jain Vs M/s Harindera Scientific Works, Gur Bazar, Sadar, Ambala Cantt.
Punjab And Haryana At Chandigarh · (2011) 163 PLR 762
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 13(3), 13A, 13A(1A)
High Courts18 May 2011
Mandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 81
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 307, 34
High Courts18 May 2011
Rishipallakra Vs Punjab State Industrial Development Corporation
Punjab And Haryana At Chandigarh · (2012) 3 BC 321 : (2012) 2 RCR(Criminal) 54
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138(B)
High Courts18 May 2011Dismissed
Bharat Sanchar Nigam Limited Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 134
Punjab Ancient and Historical Monuments and Archaeology Site and Remains Act, 1964 — Section 30(1), 31
High Courts18 May 2011Allowed
Joginder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 2012 P&H 28 : (2011) 163 PLR 772 : (2011) 4 RCR(Civil) 33
Constitution of India, 1950 — Article 226, 227Punjab State Election Commission Act, 1994 — Section 72, 74
High Courts18 May 2011
Iqbal Singh & Anr. Vs Joginder Pal Jain & Ors.
Punjab And Haryana At Chandigarh · (2011) 3 Law Herald 2268 : (2011) 4 RCR(Civil) 47
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 115Constitution of India, 1950 — Article 227
High Courts18 May 2011Allowed
Paras Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0171
Penal Code, 1860 (IPC) — Section 363, 366
High Courts18 May 2011
The State of Punjab Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 766
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 32, 33Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 66(2)Punjab Package Deal Properties (Disposal) Act, 1976 — Section 2(1A), 24, 4
High Courts18 May 2011Dismissed
G.R. Nagar, Clerk-cum-Cashier-Godown Keeper, Punjab National Bank, Safidon, Distt. Jind (Haryana) Vs Dy. General Manager, Appellate Authority, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 759
High Courts18 May 2011Dismissed
The New India Assurance Company Limited Vs Jarnail Singh and others
Punjab And Haryana At Chandigarh · (2013) 1 ACC 78 : (2012) 166 PLR 126 : (2012) 2 TAC 778
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166, 170
High Courts18 May 2011Allowed
Jagdish Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 855 : (2012) 166 PLR 138 : (2012) 3 RCR(Civil) 193
Penal Code, 1860 (IPC) — Section 304B, 325Punjab Land Revenue Rules, 1909 — Rule 20
High Courts17 May 2011Dismissed
Shri Gopal Singh and Another Vs Gurdeep Singh and Another
Punjab And Haryana At Chandigarh · (2011) 163 PLR 753 : (2011) 4 RCR(Civil) 413
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts17 May 2011Dismissed
Gram Panchayat, Village Jatuwas Vs Financial Commissioner, Haryana and others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 209 : (2011) 4 RCR(Civil) 31
Constitution of India, 1950 — Article 226, 227Haryana Panchayati Raj Act, 1994 — Section 53, 53(2), 53(5)