High Courts25 May 2011Allowed
Darshan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 584
Penal Code, 1860 (IPC) — Section 153A, 295A, 501Punjab Civil Services Rules — Rule 2.2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 79 of 196
High Courts25 May 2011Allowed
Vijay Kumar Vs Housing Board Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 589
High Courts25 May 2011Dismissed
Mandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0099
Penal Code, 1860 (IPC) — Section 120B, 304B
High Courts25 May 2011
Hyundai Motor India Ltd. Vs Mrs. Rupinder Pal Kaur Boparai and Another
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0098
High Courts25 May 2011Allowed
Jai Singh Vs Panjab University and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0097
High Courts25 May 2011Dismissed
CIT Vs Gemi Motors India Ltd.
Punjab And Haryana At Chandigarh · (2012) 206 TAXMAN 122
Income Tax Act, 1961 — Section 143(3), 260A
High Courts24 May 2011
Bal Krishna Garodia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 189
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 406, 420
High Courts24 May 2011Dismissed
M/s. Thakur Agency Vs M/s. Campco Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 578
High Courts24 May 2011Allowed
Shamsher Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0267
Penal Code, 1860 (IPC) — Section 120B, 302, 420
High Courts24 May 2011
Baldev Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0232
High Courts24 May 2011
Ajaib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 330
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22
High Courts24 May 2011
Jaswinder Kaur and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 May 2011Dismissed
Vidhya Devi and Others Vs Uttari Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0163
High Courts24 May 2011Allowed
Kuldip Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 427, 452, 506
High Courts24 May 2011Dismissed
Home Tex Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 243 CTR 81
Income Tax Act, 1961 — Section 133A(1), 143(1), 143(3), 145, 260A
High Courts24 May 2011Allowed
Jeevan Singh @ Jeon Sngh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0094
Penal Code, 1860 (IPC) — Section 120B, 302, 420
High Courts24 May 2011Allowed
Haryana State and Others Vs Jai Deep
Punjab And Haryana At Chandigarh · (2011) 163 PLR 580
Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts24 May 2011Allowed
Deepak Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 294, 420, 467, 468
High Courts24 May 2011Allowed
Gurmukh Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 51 PTC 164
Copyright Act, 1957 — Section 63, 65Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts23 May 2011Dismissed
Rishi Pal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 291
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 14, 18, 20, 23A, 24East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 — Rule 16, 5, 7Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 2(1), 2(6)