High Courts26 May 2011Dismissed
Deputy Regional Director, Staff Selection Commission Vs Jashanjit Singh and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 596
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 78 of 196
High Courts26 May 2011Allowed
Mohinder Singh and Others Vs Malkit Singh and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0095
Limitation Act, 1963 — Section 5
High Courts26 May 2011
Major Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 127
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 326, 34
High Courts26 May 2011Allowed
Ramesh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0091
Land Acquisition Act, 1894 — Section 30, 31
High Courts26 May 2011
Sanjeev Kumar and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts26 May 2011
Gurjot Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 120B, 323, 406, 498A, 506
High Courts26 May 2011
Jasbir Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 427, 447, 452
High Courts26 May 2011Allowed
Daulat Ram and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts26 May 2011
Kuldip Singh Alias Bhola Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 860
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts26 May 2011Dismissed
CIT Vs Haryana Financial Corporation
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0053
Income Tax Act, 1961 — Section 11(5), 13(1), 2(28A), 2(5), 2(7)Reserve Bank of India Act, 1934 — Section 42, 42(1B)
High Courts26 May 2011Dismissed
Ravinder Singh Waraich Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 2012 P&H 17 : (2011) 164 PLR 155 : (2011) 3 RCR(Civil) 661
Constitution of India, 1950 — Article 226, 227Haryana Co-operative Societies Act, 1984 — Section 30, 30A, 34
High Courts25 May 2011Allowed
Bhupinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 828
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i), 2(t), 32, 33, 38
High Courts25 May 2011
Narinder Pal Kaur Vs Kailash
Punjab And Haryana At Chandigarh · (2011) 163 PLR 586
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts25 May 2011Allowed
M.L. Arora Vs D.H.B.V.N.L. and Others
Punjab And Haryana At Chandigarh · (2011) 131 FLR 263 : (2012) 2 LLJ 394 : (2011) 163 PLR 582
High Courts25 May 2011Allowed
Usha Rani and Others Vs Barejesh Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 2 ACC 656 : (2013) ACJ 835 : (2011) 163 PLR 591
High Courts25 May 2011
Jagseer Singh alias Sonu alias Joga alias Davinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 56
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts25 May 2011
Kismat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 329 : (2012) 2 RCR(Criminal) 329(2)
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 65A
High Courts25 May 2011Dismissed
Punjab State Electricity Board Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0123
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 17B, 25F
High Courts25 May 2011
Shamsher Singh alias Shera and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0122
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts25 May 2011Dismissed
Nasero and Others Vs Alisher
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 659
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227