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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 80 of 196

High Courts23 May 2011Dismissed

Ravinder Kumar Rawal Vs V.K. Sood and others

Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 704 : (2011) 3 RCR(Civil) 4

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Conduct of Elections and Election Petitions Rules, 1951 — Rule 28, 47(1)Conduct of Elections Rules, 1961 — Rule 23, 30, 39, 56
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High Courts23 May 2011Dismissed

Narinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 05 P&H CK 0276

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 318, 457Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
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