High Courts30 Mar 2011Dismissed
Poonam Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0564
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1)Penal Code, 1860 (IPC) — Section 307, 323, 406, 498A, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 111 of 196
High Courts30 Mar 2011
Asgar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0551
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120(B), 186, 212, 224, 225
High Courts30 Mar 2011Dismissed
Gram Panchayat Dosanjh Kalan Vs Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0540
Punjab Town Improvement Act, 1922 — Section 36
High Courts30 Mar 2011Dismissed
Ramesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 153
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313, 357Penal Code, 1860 (IPC) — Section 323, 325, 34Probation of Offenders Act, 1958 — Section 4, 4(1), 4(2), 4(3)
High Courts30 Mar 2011Dismissed
Vijit Aneja Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0488
High Courts30 Mar 2011Allowed
Nirmal Singh Vs Lakhbir Singh
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0476
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts30 Mar 2011
Genetic Construction Pvt. Ltd. Vs Krishilok Co-operative Group Housing Society Ltd.
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0455
Arbitration and Conciliation Act, 1996 — Section 11
High Courts30 Mar 2011
Surjan Singh Vs Harbhajan Singh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0400
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts30 Mar 2011Dismissed
A.V. Cottex Limited Vs National Insurance Company and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0390
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11(6), 12(2), 21, 43, 43(1)Limitation Act, 1963 — Article 137, 14, 20, 36, 37
High Courts30 Mar 2011
S.K. and Company Ladal Vs Senior Superintender of Police and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0389
High Courts30 Mar 2011Dismissed
Smt. Chanchal Sharma Vs Des Raj
Punjab And Haryana At Chandigarh · (2011) 164 PLR 137 : (2011) 3 RCR(Civil) 94
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17East Punjab Urban Rent Restriction Act, 1949 — Section 13, 3
High Courts30 Mar 2011
Shiv Onkar Sharma Vs Anita Rani and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0320
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 18 Rule 17 , 151
High Courts30 Mar 2011Dismissed
Dharam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0267
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts30 Mar 2011
Punjab Agro Industries Corporation Ltd. Vs Mota Singh Deol and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0219
Arbitration and Conciliation Act, 1996 — Section 11(4)
High Courts30 Mar 2011Dismissed
Dharam Pal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0196
Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts30 Mar 2011Dismissed
Sardul Singh Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0145
High Courts30 Mar 2011Dismissed
Satvinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337Punjab Prohibition of Cow Slaughter Act, 1955 — Section 4B, 8
High Courts30 Mar 2011Dismissed
Mercedes Benz India Limited and Another Vs Bajaj Travels Limited
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0110
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227Limitation Act, 1877 — Section 22
High Courts30 Mar 2011
Jasbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts30 Mar 2011Allowed
Niranjan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 377Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3