High Courts31 Mar 2011Dismissed
Mehar Ram @ Ram Mehar Vs Krishan Bal and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0155
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 110 of 196
High Courts31 Mar 2011
State of Punjab Vs Krishan Lal and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0121
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 313, 482Penal Code, 1860 (IPC) — Section 120B, 148, 149, 217, 218
High Courts31 Mar 2011
Swarn Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts31 Mar 2011Allowed
Commissioner of Income Tax Vs Sanjay Chhabra, Proprietor of Sanjay Chhabra Traders
Punjab And Haryana At Chandigarh · (2011) 336 ITR 71 : (2012) 208 TAXMAN 49
Income Tax Act, 1961 — Section 133A, 256(2), 260A
High Courts31 Mar 2011Allowed
Gopal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 323, 395, 420, 467
High Courts31 Mar 2011Dismissed
CIT Vs Careers Education And Infotech P. Ltd.
Punjab And Haryana At Chandigarh · (2011) 336 ITR 257
Evidence Act, 1872 — Section 58Income Tax Act, 1961 — Section 133A, 271(1)
High Courts31 Mar 2011Dismissed
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0065
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 8
High Courts30 Mar 2011Allowed
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 383
Penal Code, 1860 (IPC) — Section 34, 363, 363A, 376
High Courts30 Mar 2011Dismissed
Arun Jain Vs Kulbir Kaur
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 92
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts30 Mar 2011
Ulfat Rai Sahota Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 244
Punjab Municipal Act, 1911 — Section 16, 16(1), 16B, 2(9), 22
High Courts30 Mar 2011Allowed
Manoj @ Takla Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0718
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 452
High Courts30 Mar 2011Dismissed
Jalandhar Improvement Trust Vs The Tribunal Constitution under the Punjab Town Improvement Trust and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0682
Land Acquisition Act, 1894 — Section 12, 18Town Improvement Act, 1922 — Section 36
High Courts30 Mar 2011
Sunita Devi and Another Vs U.T. Administration and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0671
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Mar 2011Dismissed
Gurdeep Singh Vs Gurmit Singh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0670
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts30 Mar 2011
Jogi Ram Vs Harbir and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0669
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 379, 398, 401
High Courts30 Mar 2011Dismissed
Raj Kumari Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0600
Criminal Procedure Code, 1973 (CrPC) — Section 407, 482Guardians and Wards Act, 1890 — Section 25Penal Code, 1860 (IPC) — Section 120B, 304B, 498A
High Courts30 Mar 2011Dismissed
Bikkar Singh Vs Smt. Charan Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0597
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts30 Mar 2011
Smt. Tarpinder Kaur @ Tarwinder Kaur Vs Rachhpal Singh
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0591
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B
High Courts30 Mar 2011Dismissed
Mukhtiar Kaur Vs Jangir Singh
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0588
High Courts30 Mar 2011
Creative Consortium and Another Vs Punjab State Co-op. Milk Producer's Federation Ltd. and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0587
Limitation Act, 1963 — Section 14