High Courts31 Mar 2011Dismissed
CIT Vs Nand Lal Labhu Ram
Punjab And Haryana At Chandigarh · (2011) 336 ITR 303
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 184
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 109 of 196
High Courts31 Mar 2011Allowed
State of Haryana Vs Hari Om and Others
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 633 : (2011) 163 PLR 333
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 35A , 80, 80(2)Punjab Tenancy Act, 1887 — Section 5, 5(2), 77(3)
High Courts31 Mar 2011Allowed
Karnail Singh Vs The Addl. Director, Consolidation of Holdings, Punjab, Etc.
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 868
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts31 Mar 2011Allowed
Rohit Kumar and Others Vs Bikramjit Singh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0743
High Courts31 Mar 2011
Sunderpal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0680
High Courts31 Mar 2011Dismissed
Devi Dayal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0646
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 363, 366
High Courts31 Mar 2011Allowed
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0611
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468, 471
High Courts31 Mar 2011
Mohd. Hanif Vs Allahabad Bank
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0586
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts31 Mar 2011Allowed
Prem Singh Vs Gurmeet Kaur
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0585
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13B, 24
High Courts31 Mar 2011Allowed
Satbeeri and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 211
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 323, 452, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3, 3(1)
High Courts31 Mar 2011Dismissed
State of Haryana Vs Kamlesh Batra
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0480
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 3Limitation Act, 1963 — Section 5
High Courts31 Mar 2011Dismissed
Renu Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0439
Criminal Procedure Code, 1973 (CrPC) — Section 125, 407, 482Guardians and Wards Act, 1890 — Section 25Penal Code, 1860 (IPC) — Section 34, 406, 498A, 506
High Courts31 Mar 2011
Sanjay Kumar Contractor Vs Haryana State Industrial Development Corporation and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0401
High Courts31 Mar 2011
V.K. Sood Engineer and Contractor Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0398
Arbitration and Conciliation Act, 1996 — Section 11(6), 11(8)Constitution of India, 1950 — Article 136
High Courts31 Mar 2011Dismissed
Varinder Kumar Gupta and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 329
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts31 Mar 2011
Gautam Builders Vs The Chandigarh PEPSU Co-op. House Building Society
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0384
Arbitration and Conciliation Act, 1996 — Section 11
High Courts31 Mar 2011
Rajinder Singh Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0355
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts31 Mar 2011
Parmjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0329
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 420
High Courts31 Mar 2011
Rachhpal Singh @ Pala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0318
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts31 Mar 2011Dismissed
Mahender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0195
Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 57