High Courts04 Apr 2011
Surinder Singh Banga Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0303
Penal Code, 1860 (IPC) — Section 120B, 376, 406, 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 107 of 196
High Courts04 Apr 2011Allowed
The New India Assurance Company Ltd. Vs Gursharan Kaur and Others Gursharan Kaur etc. Vs Charan Singh etc.
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0279
Motor Vehicles Act, 1988 — Section 149
High Courts04 Apr 2011Allowed
Lakhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0252
Penal Code, 1860 (IPC) — Section 323, 325, 326, 34
High Courts04 Apr 2011Dismissed
Rajbir Singh Vs Financial Commissioner and Principal Secretary to Government Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0246
High Courts04 Apr 2011Dismissed
Amandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 783
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 323, 395
High Courts04 Apr 2011Allowed
Preeti Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0237
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 406, 420
High Courts04 Apr 2011Dismissed
Banarsi Dass Vs Municipal counsil
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0192
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts04 Apr 2011Dismissed
Karamveer Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 319Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 406, 498A, 506
High Courts04 Apr 2011Dismissed
Amrik Singh Vs N. K. Srivastava and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0185
Partnership Act, 1932 — Section 69Specific Relief Act, 1963 — Section 41
High Courts04 Apr 2011Allowed
Sandan Vikas (India) Limited Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 185 ECR 289 : (2013) 59 VST 160
Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 286, 366
High Courts04 Apr 2011Allowed
Ram Chander Peon Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2012) 2 LLJ 142 : (2011) LLR 1217
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts04 Apr 2011Dismissed
Sonia Gill Vs Gurdev Singh and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0145
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 35
High Courts04 Apr 2011
Sachdeva and Sons Industries Pvt. Ltd. Vs Shri Bhupinder Jain
Punjab And Haryana At Chandigarh · (2011) 163 PLR 339
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 20Copyright Act, 1957 — Section 62Trade and Merchandise Marks Act, 1958 — Section 105
High Courts04 Apr 2011Dismissed
Dharam Pal @ Dhamma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts04 Apr 2011Allowed
Commissioner of Income Tax-I Vs California Design and Construction INC India Ltd.
Punjab And Haryana At Chandigarh · (2011) 202 TAXMAN 392
Income Tax Act, 1961 — Section 142(1), 144, 148, 260A, 44AD
High Courts04 Apr 2011Allowed
Tarachand and Another Vs Ramnath and Another
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0073
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 151
High Courts04 Apr 2011Dismissed
Amarjeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0061
Penal Code, 1860 (IPC) — Section 420
High Courts04 Apr 2011Allowed
Gurdial Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0037
Penal Code, 1860 (IPC) — Section 406, 420
High Courts04 Apr 2011Allowed
Sanjeet Singh Vs Mohali Motor Finance Co. and another
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 89
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts01 Apr 2011Dismissed
Devender Singh Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0264
Arbitration and Conciliation Act, 1996 — Section 11, 8Limitation Act, 1963 — Section 14