High Courts06 Apr 2011Dismissed
Papneja Traders Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2011) 337 ITR 172
Income Tax Act, 1961 — Section 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 105 of 196
High Courts06 Apr 2011Allowed
Ashok Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 70
Constitution of India, 1950 — Article 226, 227Punjab Panchayati Raj Act, 1994 — Section 20
High Courts06 Apr 2011
Shyam Sunder Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0239
Constitution of India, 1950 — Article 226
High Courts06 Apr 2011Allowed
Dr. Sant Ram Kapoor Vs Punjab and Haryana High Court and Another
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0207
Constitution of India, 1950 — Article 235Punjab Civil Services Rules — Rule 3.26
High Courts06 Apr 2011
Bharat Singh Vs Pratap Singh and Anr.
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 485
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Apr 2011
Savitri Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0127
Penal Code, 1860 (IPC) — Section 304B, 34, 468A
High Courts06 Apr 2011
Bholi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts06 Apr 2011
Buta Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0124
Penal Code, 1860 (IPC) — Section 120B, 379, 420, 438, 465
High Courts06 Apr 2011
Sunil Goyal Vs Haryana State Agriculture Marketing Board and Others
Punjab And Haryana At Chandigarh · (2011) 2 ARBLR 251 : (2011) 4 CivCC 191 : (2011) 3 RCR(Civil) 36
Contract Act, 1872 — Section 28General Clauses Act, 1897 — Section 6A
High Courts06 Apr 2011Dismissed
Satpal Singh and others Vs Vinod Kumar Chawla and others
Punjab And Haryana At Chandigarh · (2011) 3 CivCC 428 : (2011) 3 RCR(Civil) 154
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3 , Order 22 Rule 10Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 15, 6
High Courts06 Apr 2011
Ajit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 449
Constitution of India, 1950 — Article 226, 227Punjab Panchayati Raj Act, 1994 — Section 20(4)
High Courts06 Apr 2011Allowed
Balbir Chand Vs Financial Commissioner (Appeals-II), Punjab and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 562
Punjab Land Revenue Rules, 1909 — Rule 20
High Courts06 Apr 2011Dismissed
Surinder Kumar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2012) 340 ITR 173
Income Tax Act, 1961 — Section 132(1), 158BC
High Courts06 Apr 2011Dismissed
Sethi Industries Corporation Vs Deputy Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 338 ITR 243
Income Tax Act, 1961 — Section 260A, 263, 271(1)
High Courts06 Apr 2011Dismissed
Commissioner of Central Excise Commissionerate Vs Shiva Builders
Punjab And Haryana At Chandigarh · (2011) 22 STR 513 : (2011) 31 STT 345 : (2011) 41 VST 17
Central Excises and Salt Act, 1944 — Section 35A(3), 35GFinance Act, 1994 — Section 84, 84(1), 84(4)
High Courts06 Apr 2011Dismissed
Shamsher Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 187
Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(3)Haryana Good Conduct Prisoners (Temporary Release) Rules, 2007 — Rule 2
High Courts05 Apr 2011
M/s Jai Rice and General Mills Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 163 PLR 347
Air (Prevention and Control of Pollution) Act, 1981 — Section 31Water (Prevention and Control of Pollution) Act, 1974 — Section 28
High Courts05 Apr 2011Allowed
Harmel Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 343 : (2011) 4 RCR(Civil) 570
High Courts05 Apr 2011Dismissed
Commissioner of Income Tax, Faridabad Vs Mark Auto Industries Ltd.
Punjab And Haryana At Chandigarh · (2011) 201 TAXMAN 137
Income Tax Act, 1961 — Section 260A
High Courts05 Apr 2011Dismissed
Balbir Chand Maini Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2012) 247 CTR 468 : (2012) 340 ITR 161 : (2011) 201 TAXMAN 94
Income Tax Act, 1961 — Section 143(1), 147, 148, 260A