High Courts08 Apr 2011
Neeraj Kumar and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0242
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 498A, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 104 of 196
High Courts08 Apr 2011Dismissed
Gurbinder Singh alias Lali Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0241
Penal Code, 1860 (IPC) — Section 395
High Courts08 Apr 2011
Rajbir Singh @ Raja Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0128
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts08 Apr 2011Dismissed
Bahadur Ali Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 380
Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 313, 319Penal Code, 1860 (IPC) — Section 34, 363, 365, 366A, 376
High Courts08 Apr 2011Dismissed
Gama Khan Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0059
High Courts08 Apr 2011
Jalia Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0021
High Courts08 Apr 2011
Anil Kaur Vs Haryana Financial Corpn. and Others
Punjab And Haryana At Chandigarh · AIR 2011 P&H 140 : (2013) 1 BC 629
Companies Act, 1956 — Section 125, 433, 446, 529, 529AContract Act, 1872 — Section 128, 133, 134, 135, 141Limitation Act, 1963 — Section 3
High Courts08 Apr 2011Dismissed
Baljit Singh Vs Dial Kaur
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0013
High Courts08 Apr 2011Dismissed
Pushap Lata Saxena and Another Vs Punjab Urban Planning and Development Authority and Another
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0006
Punjab Regional and Town Planning and Development Act, 1995 — Section 174
High Courts08 Apr 2011
Davinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0004
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts07 Apr 2011Dismissed
Narinder Kumar Vs Shri Sat Narayan Mandir and another
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 678 : (2011) 3 RCR(Civil) 87
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts07 Apr 2011Dismissed
Nahar Poly Films Ltd. Vs Commissioner of Income Tax, Ludhiana
Punjab And Haryana At Chandigarh · (2011) 201 TAXMAN 304
Income Tax Act, 1961 — Section 260A, 33B, 36(1), 80IA(4), 80IB
High Courts07 Apr 2011Dismissed
Ravinder Singh Vs Financial Commissioner Punjab and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 27
Punjab Land Revenue Rules, 1909 — Rule 15
High Courts07 Apr 2011Dismissed
Satwinder Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 55
High Courts07 Apr 2011
State of Punjab Vs Jarnail singh
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 244
Arms Act, 1959 — Section 2, 2(1), 27, 27(3), 30Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 357
High Courts07 Apr 2011Allowed
Ram Narain and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0240
Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 471
High Courts07 Apr 2011Dismissed
M/s Chain Singh Muni Lal and others Vs Commissioner, Jalandhar Division, Jalandhar and others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 64
Constitution of India, 1950 — Article 226, 227Punjab Municipal Act, 1911 — Section 18, 237, 240, 46, 47Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 5
High Courts07 Apr 2011Allowed
Constable Driver Bhupinder Singh No. 178 Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 71
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 146, 94, 94(1)Penal Code, 1860 (IPC) — Section 279, 304A
High Courts07 Apr 2011Dismissed
Essma Woollen Mills Pvt. Ltd. Vs Employees' State Insurance Corporation and Another
Punjab And Haryana At Chandigarh · (2011) 129 FLR 1063 : (2011) 3 LLJ 841 : (2011) LLR 650
Employees State Insurance (General) Regulations, 1950 — Regulation 31AEmployees State Insurance Act, 1948 — Section 77, 77(1A)
High Courts07 Apr 2011Dismissed
Mohinder Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 34
Punjab Security of Land Tenures Act, 1953 — Section 10