High Courts18 Apr 2011Allowed
Rajvir Singh @ Raju Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0141
Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 103 of 196
High Courts18 Apr 2011Allowed
National Insurance Company Limited Vs Jasbir Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 585 : (2011) 5 RCR(Civil) 682 : (2011) 3 TAC 579
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 149(2), 166, 170, 173Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts18 Apr 2011Allowed
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0139
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 160, 167Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 427
High Courts18 Apr 2011Dismissed
Randhir Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0138
Penal Code, 1860 (IPC) — Section 406, 498ACriminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Apr 2011Dismissed
Dhiraj Batta alias Dhiru Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0137
Penal Code, 1860 (IPC) — Section 399, 402
High Courts18 Apr 2011Allowed
Parshotam Verma and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 438, 482Penal Code, 1860 (IPC) — Section 120B, 328, 347, 365, 386
High Courts18 Apr 2011Allowed
Ramesh @ Dabbu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 148, 149, 420, 447
High Courts18 Apr 2011
Ratti Ram Vs Uttar Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0129
High Courts18 Apr 2011Dismissed
Gulshan Sapra Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Apr 2011Dismissed
Mohamad Hanif Vs Amit Mahajan
Punjab And Haryana At Chandigarh · (2011) 163 PLR 113
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)
High Courts18 Apr 2011Dismissed
Ram Rattan Vs Sunita Kumari alias Pinki
Punjab And Haryana At Chandigarh · (2011) 162 PLR 580 : (2011) 2 RCR(Civil) 897
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 6, 115Criminal Procedure Code, 1973 (CrPC) — Section 125 , 127Hindu Marriage Act, 1955 — Section 13
High Courts18 Apr 2011Allowed
Harbans Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 75
Constitution of India, 1950 — Article 226, 227Punjab Municipal Act, 1911 — Section 3, 3(1), 3(8), 85, 85(2)
High Courts18 Apr 2011Dismissed
Shvetananda Vs CIT and Others
Punjab And Haryana At Chandigarh · (2011) 336 ITR 298
Income Tax Act, 1961 — Section 133A, 143(3), 234B, 260A, 271(1)
High Courts18 Apr 2011Allowed
Kulwinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0045
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts08 Apr 2011Dismissed
State of Punjab Vs Gopal Krishan Chemicals
Punjab And Haryana At Chandigarh · (2012) 51 VST 38
Punjab Value Added Tax Act, 2005 — Section 51(2), 51(7)(b), 51(7)(c), 68
High Courts08 Apr 2011
Attar Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0302
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 357Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts08 Apr 2011Allowed
Kulwant Kaur and Ors Vs Joginder Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 588 : (2011) 5 RCR(Civil) 680
Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7
High Courts08 Apr 2011
Diwan Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0259
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(D)
High Courts08 Apr 2011
Suresh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0258
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(D)
High Courts08 Apr 2011Dismissed
Maghar Singh Vs Madan Mohan and Another
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0255