High Courts05 Apr 2011
Nirmal Gandhi Vs Bhim Sain Gandhi
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0305
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 106 of 196
High Courts05 Apr 2011Dismissed
Surjit Kaur Vs Harjinder Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0256
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102Constitution of India, 1950 — Article 227
High Courts05 Apr 2011Dismissed
Cacoon Overseas India Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0238
High Courts05 Apr 2011Dismissed
Om Parkash Sharma Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0224
Punjab Civil Services Rules — Rule 2(2)
High Courts05 Apr 2011Allowed
Vijay Singh Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 939
Haryana Ceiling on Land Holdings Act, 1972 — Section 18(6)
High Courts05 Apr 2011Allowed
Rakesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts05 Apr 2011Dismissed
Jinder Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0189
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts05 Apr 2011Dismissed
Fauja Singh and Others Vs Gram Panchayat and Others Gurdial Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0184
Evidence Act, 1872 — Section 116Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts05 Apr 2011Allowed
Gurvinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0116
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts05 Apr 2011Dismissed
Ram Kishan Chhabra Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 407, 482Penal Code, 1860 (IPC) — Section 365
High Courts05 Apr 2011Allowed
Mohan Madan and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 345
High Courts05 Apr 2011Dismissed
Commissioner of Income Tax Vs Grewal Brothers
Punjab And Haryana At Chandigarh · (2011) 240 CTR 325
Income Tax Act, 1961 — Section 194C, 194C(2), 260A, 40
High Courts05 Apr 2011Allowed
Vijay Singh Vs State of Haryana Etc.
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 103
Haryana Ceiling on Land Holdings Act, 1972 — Section 18(6)
High Courts05 Apr 2011Dismissed
Commissioner of Income Tax, Ludhiana Vs Grewal Bros.
Punjab And Haryana At Chandigarh · (2011) 199 TAXMAN 201
Income Tax Act, 1961 — Section 194C, 194C(2), 260A, 40(a)(ia)
High Courts05 Apr 2011Dismissed
Ajmer Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 84
High Courts04 Apr 2011Allowed
Sarthak Garg Vs Rajiv Gandhi National University of Law and Another
Punjab And Haryana At Chandigarh · (2013) 2 SCT 356
High Courts04 Apr 2011Allowed
Bhupinder Sigh Jassal Vs State Information Commissioner, Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 3 CivCC 743 : (2011) 163 PLR 336
Constitution of India, 1950 — Article 19, 226, 227Right to Information Act, 2005 — Section 11, 2, 3, 4, 6
High Courts04 Apr 2011
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 7 RCR(Criminal) 2381
Prevention of Corruption Act, 1988 — Section 13(1), 7
High Courts04 Apr 2011Dismissed
Darvinderpal Singh Vs Banta Singh
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0341
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts04 Apr 2011Dismissed
Manwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 137
Penal Code, 1860 (IPC) — Section 406, 494, 498A