High Courts29 Mar 2011Dismissed
Deshpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0236
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 325
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 113 of 196
High Courts29 Mar 2011Dismissed
Hari Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0231
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5Punjab Land Reforms Act, 1972 — Section 21
High Courts29 Mar 2011Allowed
Smt. Kulwant Kaur Vs Estate Office, U.T. Chandigarh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0230
High Courts29 Mar 2011Dismissed
Inderjeet Singh Vs The Majri Colony Welfare and Forest Management Society of village Majri Colony and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0229
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 11(2)
High Courts29 Mar 2011Allowed
Fajarbi @ Hajarbi Vs Jameel and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0125
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166
High Courts29 Mar 2011Allowed
Ishar Singh Vs The Additional Director, Consolidation of Holdings, Punjab, Chandigarh at S.A.S. Nagar, Mohali and Another
Punjab And Haryana At Chandigarh · (2011) 163 PLR 328
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts29 Mar 2011
Jagvinder alias Jogender alias Kala Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 307, 452
High Courts29 Mar 2011Dismissed
Sukhdev Singh Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0063
Northern India Canal and Drainage Act, 1873 — Section 30FF
High Courts29 Mar 2011Allowed
Gurcharan Singh alias Charan Singh Vs Smt. Kartar Kaur and another
Punjab And Haryana At Chandigarh · (2011) 3 CivCC 724 : (2011) 163 PLR 221
High Courts28 Mar 2011Dismissed
R.K. Tyagi Vs The Chairman-cum-Managing Director, Punjab National Bank, New Delhi and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 312 : (2011) 7 RCR(Criminal) 2497
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471, 477APrevention of Corruption Act, 1988 — Section 13, 13(2)
High Courts28 Mar 2011
Sat Pal Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0796
High Courts28 Mar 2011Dismissed
Sandeep Rana Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0770
Penal Code, 1860 (IPC) — Section 148, 149, 308, 323, 325
High Courts28 Mar 2011Allowed
Dr. Amardeep Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0763
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 438, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts28 Mar 2011Dismissed
Punjab State Electricity Board and Another Vs Mohinder Singh and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0732
High Courts28 Mar 2011
Sant Darshan Singh and Others Vs Jagdev Singh and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0731
High Courts28 Mar 2011Dismissed
Chander Deep Khosla alias, Vijay Khosla and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0723
Penal Code, 1860 (IPC) — Section 323, 34, 380, 427, 452
High Courts28 Mar 2011Dismissed
Punjab Leather Federation Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0686
High Courts28 Mar 2011Dismissed
Balkar Singh @ Rinku Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0658
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376, 506
High Courts28 Mar 2011Dismissed
Hari Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0604
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts28 Mar 2011Dismissed
Mohmad Ibrahim and Another Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0584
Penal Code, 1860 (IPC) — Section 323, 34, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(10)