High Courts25 Aug 2010Allowed
Kuldeep Singh and Others Vs Zile Singh and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0191
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 116 of 243
High Courts25 Aug 2010
Bhoop Singh and Another Vs Sohan Singh and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0187
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 1, 151
High Courts25 Aug 2010Allowed
Kuldeep Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0186
Constitution of India, 1950 — Article 226, 227
High Courts25 Aug 2010Dismissed
Sunil and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0185
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts25 Aug 2010Allowed
Arun Kumar Vs Joga Singh
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0184
Evidence Act, 1872 — Section 65
High Courts25 Aug 2010
Dharam Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0179
Essential Commodities Act, 1955 — Section 7
High Courts25 Aug 2010Dismissed
Smt. Rawti Devi and Others Vs Mahabir
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0175
High Courts25 Aug 2010Dismissed
Sita Ram Vs Mangla Ram and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0174
High Courts25 Aug 2010Allowed
Vishwa Mittar Garg Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts25 Aug 2010Dismissed
Sucha Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0170
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 306, 34, 392, 506
High Courts25 Aug 2010Allowed
Harjap Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts25 Aug 2010Allowed
Harvinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 376
High Courts25 Aug 2010
Arun Aggarwal and Others Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0163
Constitution of India, 1950 — Article 12, 226
High Courts25 Aug 2010
Kaptan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 113
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 452
High Courts25 Aug 2010Dismissed
Parkash Kaur Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 565 : (2011) 2 RCR(Civil) 95
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 34, 35, 58, 59, 60
High Courts25 Aug 2010Dismissed
Babu Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 365
Civil Procedure Code, 1908 (CPC) — Section 100, 80Limitation Act, 1963 — Article 64 , 65
High Courts25 Aug 2010Dismissed
Gupta Rice Mill (P) Ltd. Vs The Punjab State Co-operative Supply and Marketing Federation Ltd. and Another
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 597 : (2011) 161 PLR 626 : (2013) 3 RCR(Civil) 371
Arbitration and Conciliation Act, 1996 — Section 16, 16(1) , 16(2), 16(3), 16(4)
High Courts25 Aug 2010Dismissed
Ajmer Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 539
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts25 Aug 2010Dismissed
Ranbir Singh Vs Baldev Raj and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0095
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Aug 2010Allowed
Sodhi Ram Vs Election Tribunal-cum-Sub Divisional Magistrate and Others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 754
Public Gambling Act, 1867 — Section 13(A)Punjab Panchayati Raj Act, 1994 — Section 208Punjab State Election Commission Act, 1994 — Section 11