High Courts26 Aug 2010
Paramjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0468
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 36, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 114 of 243
High Courts26 Aug 2010Dismissed
Surmail Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0467
Criminal Procedure Code, 1973 (CrPC) — Section 41, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 506
High Courts26 Aug 2010Dismissed
Satbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0466
Constitution of India, 1950 — Article 226Hindu Marriage Act, 1955 — Section 9
High Courts26 Aug 2010
State of Haryana and Another Vs Khazan Singh
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0465
High Courts26 Aug 2010
Adarsh Vidya Mandir Senior Secondary School Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0464
High Courts26 Aug 2010Dismissed
Kashmir Singh Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0463
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11Haryana Panchayati Raj Act, 1994 — Section 205Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts26 Aug 2010Dismissed
Paramjit Singh Vs Bimla Devi and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0344
High Courts26 Aug 2010Allowed
Ravi and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0329
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts26 Aug 2010
Savitri Rani alias Savitri Vs Smt. Daya Wati and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0303
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7
High Courts26 Aug 2010
Rajender Vs State of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2010) 4 Law Herald 2967 : (2010) 2 Marr.LJ 79
Criminal Procedure Code, 1973 (CrPC) — Section 173, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15Penal Code, 1860 (IPC) — Section 377
High Courts26 Aug 2010Dismissed
Manohar Lal Narula Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Aug 2010Allowed
Veerpal Kaur Vs Union Territory, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 438, 482
High Courts26 Aug 2010Dismissed
Shri Vipan Khanna Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2011) 202 TAXMAN 250
Income Tax Act, 1961 — Section 260A, 40A(3)
High Courts26 Aug 2010
Harbhajan Singh and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0172
High Courts26 Aug 2010Dismissed
Vinod Kumar Mittal and Another and Narinder Kumar Mittal Vs Jagandeep Singh Rana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 27 : (2011) 1 RCR(Rent) 127
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 25B, 25B(4)Limitation Act, 1963 — Section 5
High Courts26 Aug 2010Allowed
Veena Sapra Vs Dakshin Haryana Bijli Vitran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0131
High Courts26 Aug 2010Dismissed
Oriental Insurance Co. Ltd. Vs Saroj Rani alias Urmila and Others
Punjab And Haryana At Chandigarh · (2012) 1 TAC 922
High Courts26 Aug 2010Dismissed
Smt. Devinder Kaur Vs Child Welfare Council and Others
Punjab And Haryana At Chandigarh · (2011) 128 FLR 1101 : (2011) 3 LLJ 191 : (2011) LLR 357
Constitution of India, 1950 — Article 12
High Courts26 Aug 2010Dismissed
Narinder Kumar and Another Vs Faquir Chand
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0054
Specific Relief Act, 1963 — Section 20
High Courts26 Aug 2010Dismissed
Rajinder Yadav and Another Vs Jagmal and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0043
Constitution of India, 1950 — Article 227