COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 112 of 243

High Courts30 Aug 2010Dismissed

Commissioner of Income Tax Vs Haryana Building and Other Construction Works Welfare Board

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0026

Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 18Income Tax Act, 1961 — Section 12AA, 12AA(1), 2(15), 260A

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High Courts27 Aug 2010Allowed

Arya Pratinidhi Sahbha, Haryana Vs Darshan Lal Ahuja

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 248 : (2011) 1 RCR(Rent) 187

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High Courts27 Aug 2010Allowed

Ashok Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0462

Constitution of India, 1950 — Article 226, 227

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High Courts27 Aug 2010Allowed

Sukhwinder Singh and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0461

Constitution of India, 1950 — Article 226, 227

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High Courts27 Aug 2010Allowed

Ravinder Singh Dhillon Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0460

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 13(2), 7

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High Courts27 Aug 2010Allowed

Rajmal and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0450

Constitution of India, 1950 — Article 226, 227

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High Courts27 Aug 2010Dismissed

Ceigall Builders Pvt. Ltd. Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0444

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High Courts27 Aug 2010Dismissed

Industrial Cables (India) Ltd. Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0443

Constitution of India, 1950 — Article 226

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High Courts27 Aug 2010

Sarabjit Singh @ Saraba Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0442

Criminal Procedure Code, 1973 (CrPC) — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25

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High Courts27 Aug 2010Allowed

Hari Singh Sahni @ Hari Ram Sahni Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0441

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323, 341, 379

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High Courts27 Aug 2010Dismissed

Mool Chand and Others Vs Urmila Devi

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0437

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High Courts27 Aug 2010Disposed Off

Commissioner of Income Tax Vs Hansa Export Corporation

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0407

Income Tax Act, 1961 — Section 260A, 28, 80HHC

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High Courts27 Aug 2010Allowed

Vicky Hira and Others Vs State of U.T. Chandigarh and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0406

Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 34, 406, 498A

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High Courts27 Aug 2010Dismissed

New India Assurance Company Limited Vs Smt. Bachhi Bai and Others

Punjab And Haryana At Chandigarh · (2011) ACJ 2475 : (2012) 1 TAC 875

Workmens Compensation Act, 1923 — Section 147

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High Courts27 Aug 2010Dismissed

Gian Chand and Another Vs Sat Pal

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0362

Constitution of India, 1950 — Article 227

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High Courts27 Aug 2010Dismissed

Paliwal Exports Vs ACIT

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0321

Income Tax Act, 1961 — Section 260A, 80HHC

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High Courts27 Aug 2010Dismissed

Abhishek Industries Ltd. Vs Assistant Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0320

Income Tax Act, 1961 — Section 260A, 263, 28, 80HHC, 80HHC(3)

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High Courts27 Aug 2010Allowed

Gurmeet Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0319

Constitution of India, 1950 — Article 226, 227

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High Courts27 Aug 2010Allowed

Abdul Rehman and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0308

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A, 506

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High Courts27 Aug 2010

Shri Natholi Vs Samai Singh and Others

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0307

Constitution of India, 1950 — Article 227

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