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Punjab And Haryana At Chandigarh judgments, 2010

4,857 judgments · page 111 of 243

High Courts30 Aug 2010

Shiv Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0387

Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 120B, 148, 149, 307, 323
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High Courts30 Aug 2010Dismissed

Amarjit alias Amarjeet Singh Vs Harpreet Kaur

Punjab And Haryana At Chandigarh · (2011) 1 CivCC 491 : (2011) 1 DMC 688

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 7A, Order 17 Rule 1(2), 148, 35(B)Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 12
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High Courts30 Aug 2010

Darshan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0193

Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 506
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High Courts30 Aug 2010Dismissed

Ram Singh Vs Jana Devi and Another

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0160

Constitution of India, 1950 — Article 227General Clauses Act, 1897 — Section 9Specific Relief Act, 1963 — Section 28, 28(1)
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High Courts30 Aug 2010Dismissed

Islam @ Chottu Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0087

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120, 34, 364A, 384
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High Courts30 Aug 2010Allowed

Malkiat Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 958

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(D), 13(2), 7
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High Courts30 Aug 2010Allowed

Rajesh and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 3 Crimes 83

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 399, 402Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5
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