High Courts01 Sept 2010Dismissed
Janak Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0367
Penal Code, 1860 (IPC) — Section 408, 409Probation of Offenders Act, 1958 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 109 of 243
High Courts01 Sept 2010Dismissed
Anil and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0366
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 148, 149, 201, 307, 323
High Courts01 Sept 2010Dismissed
Sudha Gupta Vs Ravinder Singla
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0365
High Courts01 Sept 2010
Haryana Warehousing Corporation and Others Vs Jaspal Singh and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0328
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 12
High Courts01 Sept 2010Dismissed
Jhagru Ram Vs Jagan and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0295
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13A, 13B, 2, 7
High Courts01 Sept 2010
Baldev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0289
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 2010Allowed
Hans Raj Soni Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0288
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 2010Allowed
Bhagwant Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0287
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 2010Allowed
Darshan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0286
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 2010
Harnek Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0270
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts01 Sept 2010Dismissed
Sher Singh and Others Vs Tikka Singh (since deceased) and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 154 : (2010) 4 RCR(Civil) 678
Punjab Land Revenue Act, 1887 — Section 158(3)Punjab Tenancy Act, 1887 — Section 4(5), 4(7), 77, 77(3)
High Courts01 Sept 2010
Gagan Traders Vs Jaspreet Singh
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 660 : (2010) 2 RCR(Rent) 385
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts01 Sept 2010
Bharat Singh Vs S.D.O. (OP) D.H.B.V.N.L and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0164
Constitution of India, 1950 — Article 227
High Courts01 Sept 2010
Vikas Mangal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0142
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts01 Sept 2010Allowed
Commissioner of Income Tax Vs Smt. Burfi
Punjab And Haryana At Chandigarh · (2011) 241 CTR 277
Income Tax Act, 1961 — Section 145, 148, 260A, 45(5)Land Acquisition Act, 1894 — Section 34
High Courts01 Sept 2010Allowed
Reshma Vs Ramphal
Punjab And Haryana At Chandigarh · (2010) 4 CivCC 610 : (2010) 4 RCR(Civil) 313
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts01 Sept 2010Allowed
Jaswinder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 5 SLR 630
High Courts01 Sept 2010Dismissed
Deepinder Partap Singh Bhadhauria and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 494
High Courts01 Sept 2010Dismissed
Kamla Rani Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 128 FLR 1104
Municipal Act, 1911 — Section 236
High Courts01 Sept 2010Dismissed
Sunita and Another Vs Royal Orchid Company and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0104
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4