High Courts07 Sept 2010Dismissed
Commissioner of Income Tax-I Vs Jyoti Industries
Punjab And Haryana At Chandigarh · (2011) 330 ITR 573 : (2011) 196 TAXMAN 265
Income Tax Act, 1961 — Section 260A, 40A(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 107 of 243
High Courts07 Sept 2010Dismissed
Dinesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 922(1) : (2010) 4 RCR(Criminal) 922
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c)
High Courts07 Sept 2010Allowed
Paramjit Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Sept 2010Dismissed
Divisional Railway Manager, Northern Railway and Others Vs Urmila Devi
Punjab And Haryana At Chandigarh · (2012) ACJ 377
Railway Claims Tribunal Act, 1987 — Section 10Workmens Compensation Act, 1923 — Section 4A
High Courts07 Sept 2010Allowed
Gordhan Vs Prem Nath Gupta and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0013
High Courts07 Sept 2010Dismissed
Abzony Safety Glass Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2012) 344 ITR 471
Income Tax Act, 1961 — Section 132, 133A, 142(1), 144, 153A
High Courts07 Sept 2010
Satwant Kaur Vs Narinder Singh
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 214
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)Registration Act, 1908 — Section 49
High Courts06 Sept 2010
Sumit Sachdeva Vs Rajinder Singh Rajinder Singh Vs Rahul Sachdeva and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 702
High Courts06 Sept 2010
Anju Mittal Kumar and Another Vs Manju Singhal and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0383
Constitution of India, 1950 — Article 227
High Courts06 Sept 2010Dismissed
Jai Kishan Passi Vs Thakur Dass Batra and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0363
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Sept 2010
Parkash Industries Limited Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 38 VST 201
Haryana General Sales Tax Act, 1973 — Section 10, 27(1), 31, 40, 42Haryana General Sales Tax Rules, 1975 — Rule 12A, 21, 21(13), 21(15)
High Courts06 Sept 2010Dismissed
Brij Mohan Vs Dinesh Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0320
Punjab Land Revenue Act, 1887 — Section 158, 158(2)(14)
High Courts06 Sept 2010Dismissed
Nigam Kumar Walia Vs Gulzar Singh and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0304
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts06 Sept 2010Allowed
Harbhajan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0293
Constitution of India, 1950 — Article 226
High Courts06 Sept 2010Dismissed
Varun Beverages Ltd. Vs State of Haryana And Others
Punjab And Haryana At Chandigarh · (2011) 41 VST 323
Haryana Value Added Tax Act, 2003 — Section 30, 30A, 56, 56(3), 8
High Courts06 Sept 2010
Budh Singh and Others Vs Hakam Singh and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0264
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts06 Sept 2010
Surinder Singh and Others Vs Kalyan Singh and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0200
Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 11, 16, 18, 30, 31Specific Relief Act, 1963 — Section 41
High Courts06 Sept 2010Dismissed
Mohinder Kaur Vs Sukhcharan Singh and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0158
Constitution of India, 1950 — Article 227
High Courts06 Sept 2010Allowed
Lakhvir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 363, 366A, 376, 380
High Courts06 Sept 2010
Mod Serap Industries Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0124