High Courts06 Sept 2010
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0123
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 452
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 108 of 243
High Courts06 Sept 2010Dismissed
Ram Singh Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0088
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Sept 2010Dismissed
Surinder Singh Dhillon Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 5 SLR 640
High Courts06 Sept 2010Dismissed
Tarsem Singh Vs Karamjit Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0067
High Courts06 Sept 2010
Balwinder Kaur and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 319, 438Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts06 Sept 2010Allowed
Smt. Daya Wanti Sharma Vs Dharambir Kala
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0045
High Courts06 Sept 2010Allowed
Ram Gopal Murli Dhar Juntra Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 44 VST 78
Haryana Value Added Tax Act, 2003 — Section 26, 3, 64, 9Haryana Value Added Tax Rules, 2003 — Rule 39A, 49
High Courts06 Sept 2010Dismissed
Raj Kamal Marbles Marble Market Vs Deputy Excise and Taxation Commissioner and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0043
Punjab Value Added Tax Act, 2005 — Section 56, 62(5), 68
High Courts06 Sept 2010Allowed
Sham Sunder @ Bhura Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304, 323, 34, 341, 506
High Courts06 Sept 2010
Hazoor Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 349
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B, 304B, 34, 498A
High Courts06 Sept 2010Dismissed
Sat Parkash Chaudhary Vs Kewal Krishan Malhotra
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 787 : (2011) 2 RCR(Civil) 828 : (2011) 1 RCR(Rent) 340
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(1), 14(1)
High Courts06 Sept 2010
Mohinder Kaur Braich Vs Naseeb Kaur Bassi and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0020
High Courts06 Sept 2010Allowed
New India Assurance Co. Ltd. Vs Anil and others
Punjab And Haryana At Chandigarh · (2012) ACJ 1740
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts02 Sept 2010Dismissed
Balaji Agencies Pvt. Ltd. Vs Samudra Ropes Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2011) 4 CivCC 515 : (2011) 2 RCR(Criminal) 625
Criminal Procedure Code, 1973 (CrPC) — Section 391, 465Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts01 Sept 2010Dismissed
State of Haryana Vs Inalsa Limited and Another
Punjab And Haryana At Chandigarh · (2011) 42 VST 192
Haryana General Sales Tax Act, 1973 — Section 27, 27(1), 42Haryana General Sales Tax Rules, 1975 — Rule 21
High Courts01 Sept 2010Dismissed
Avtar Singh Vs Mohinder Singh and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0375
High Courts01 Sept 2010
Chhabeg Singh Vs Amarjit Kaur
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0374
Criminal Procedure Code, 1973 (CrPC) — Section 372, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Sept 2010
Anita Narang Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0373
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 279, 427
High Courts01 Sept 2010Dismissed
Commissioner of Income Tax Vs Tek Singh Saini
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0369
Income Tax Act, 1961 — Section 260A, 263
High Courts01 Sept 2010Dismissed
M.S. Trading Company Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0368
Punjab Value Added Tax Act, 2005 — Section 3, 51(2), 51(4), 51(7), 68Punjab Value Added Tax Ordinances — Section 3(1), 3(2)