High Courts08 Sept 2010
Pardeep Singh and Others Vs Krishna Rani and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 352 : (2011) 1 RCR(Civil) 102
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4), 151Limitation Act, 1963 — Section 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 106 of 243
High Courts08 Sept 2010Allowed
Shashi Atwal and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 660
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25
High Courts08 Sept 2010Dismissed
Harjinder Singh and another Vs Shri Rameshwar Dass
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 28 : (2011) 1 RCR(Rent) 129
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts08 Sept 2010Dismissed
Ashok Kumar Vs Raman Kumar
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 75 : (2011) 1 RCR(Rent) 152
High Courts08 Sept 2010
Reetu @ Ritu and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Sept 2010Allowed
Salwinder Singh and Another Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0014
High Courts07 Sept 2010Dismissed
New India Assurance Company Ltd. Vs Jagdish and Others
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0459
Motor Vehicles Act, 1988 — Section 163A, 167, 173Workmens Compensation Act, 1923 — Section 147, 167, 173, 30, 4
High Courts07 Sept 2010Allowed
Lovely and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0382
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 34, 427, 452, 506
High Courts07 Sept 2010Dismissed
Orient Craft Infrastructure Ltd. Vs Smt. Subhadra and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 323
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts07 Sept 2010Dismissed
Rajiv Kumar and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 6 SLR 198
Constitution of India, 1950 — Article 226
High Courts07 Sept 2010Dismissed
Sandeep Shahi Vs Smt. Asha Rani
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 103 : (2010) 2 RCR(Rent) 500
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 15(5)
High Courts07 Sept 2010Allowed
Rohtash Kumar and Others Vs Karan Singh
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0378
High Courts07 Sept 2010Dismissed
Dr. Ved Pal Kaushal Vs Harcharan Singh and Another
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 692 : (2010) 2 RCR(Rent) 422
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13B, 13B(3), 15(5), 18A
High Courts07 Sept 2010
Cap 'N' Chops Caterers Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 37 VST 226
Constitution of India, 1950 — Article 246, 366, 366(29A)Customs Act, 1962 — Section 2(22)Haryana General Sales Tax Act, 1973 — Section 2, 2(1), 2(1)(5), 42
High Courts07 Sept 2010
Gurmej Chand Vs Nirmaljit Kaur
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Criminal) 40
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts07 Sept 2010Dismissed
Smt. Umraoli Vs Puran
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0192
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts07 Sept 2010Dismissed
Deena Paints (P) Ltd. Vs Saroj Gupta
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Rent) 381
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts07 Sept 2010Allowed
Nand Kishore Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (2010) 09 P&H CK 0122
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts07 Sept 2010Allowed
Nichola John Addington and Another Vs Barnard and Another
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 195 : (2011) 161 PLR 142
Civil Procedure Code, 1908 (CPC) — Section 47Guardians and Wards Act, 1890 — Section 17, 8
High Courts07 Sept 2010
Balbir Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) CriLJ 1546
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 25, 415, 463