High Courts27 Aug 2010Dismissed
Commissioner of Income Tax Vs Aggarwal Sabha Maharaja Aggarsain Bhawan
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0287
Income Tax Act, 1961 — Section 10(23C), 12A, 12A(1), 12AA, 12AA(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 113 of 243
High Courts27 Aug 2010Dismissed
Daya Ram and Another Vs Smt. Kanta and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0286
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts27 Aug 2010
Kulwant Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0203
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 427
High Courts27 Aug 2010Allowed
New India Assurance Company Limited Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0169
Motor Vehicles Act, 1988 — Section 149
High Courts27 Aug 2010Dismissed
United India Insurance Company Vs Usha Goyal and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0168
Motor Vehicles Act, 1939 — Section 95, 95(2)
High Courts27 Aug 2010Allowed
United India Insurance Company Limited Vs Smt. Balbeer Kaur and Chandro Devi and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0166
High Courts27 Aug 2010Dismissed
Chattley and Sons. Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0129
Punjab Value Added Tax Act, 2005 — Section 62(5), 68
High Courts27 Aug 2010Allowed
Devi Lal and Others Vs State of Punjab and Ors
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 320(9), 438, 482Penal Code, 1860 (IPC) — Section 324, 34
High Courts27 Aug 2010Allowed
Mohd. Nazim Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 309
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(1), 3(2), 4, 6
High Courts27 Aug 2010Allowed
Bimla Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0107
Constitution of India, 1950 — Article 226, 227
High Courts27 Aug 2010Dismissed
Grip Well Forgings and Tools Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 42 VST 135
High Courts27 Aug 2010
Satpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 410
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 307, 320, 323, 324
High Courts27 Aug 2010
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 302
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 324, 326, 450, 452
High Courts27 Aug 2010
M/s. Fair Deal Tent House and others Vs Harpreet Singh and another Harpreet Singh and another Vs Fair Deal Tent House and others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 908
East Punjab Urban Rent Restriction Act, 1949 — Section 15(2)
High Courts27 Aug 2010
Balwinder Kaur and Others Vs Ram Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Civil) 215
High Courts27 Aug 2010
Shamsher Singh Alias Shera Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Criminal) 119
Criminal Procedure Code, 1973 (CrPC) — Section 120B, 302, 328, 34, 382
High Courts26 Aug 2010
Sukhjit Kaur and Another Vs Government of India and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 605
High Courts26 Aug 2010Allowed
Veero Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0471
Constitution of India, 1950 — Article 226
High Courts26 Aug 2010
Gulshanjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0470
Constitution of India, 1950 — Article 226
High Courts26 Aug 2010
Harbhajan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0469
Constitution of India, 1950 — Article 226, 227