High Courts26 Aug 2010Allowed
Sunder Lal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0041
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 115 of 243
High Courts26 Aug 2010
Data Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0035
Assured Career Progression Rules — Rule 15(2)
High Courts26 Aug 2010
Santosh Rani and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0034
Haryana Civil Services (A.C.) Rules, 1988 — Rule 11, 12, 5.3
High Courts26 Aug 2010Dismissed
Smt. Banarsi Devi Vs Rajender @ Rajender Kumar and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0033
High Courts25 Aug 2010Dismissed
Satish Kumar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0505
Income Tax Act, 1961 — Section 254(2), 260A, 28, 36, 69
High Courts25 Aug 2010Dismissed
Joginder Paul (HUF) Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 239 CTR 566 : (2011) 331 ITR 31
Income Tax Act, 1961 — Section 139, 139(3), 260A, 80
High Courts25 Aug 2010Dismissed
Prem Tyagi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0476
High Courts25 Aug 2010Dismissed
Ram Saran Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0475
High Courts25 Aug 2010Allowed
Malagar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0474
Constitution of India, 1950 — Article 226, 227
High Courts25 Aug 2010Dismissed
Ravinder Singh Sokhy Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0473
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 420, 465, 467, 468
High Courts25 Aug 2010
Surinder Singh Vs Pala
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0408
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts25 Aug 2010Dismissed
Commissioner of Income Tax Vs Parveen Fabrics (P.) Ltd.
Punjab And Haryana At Chandigarh · (2011) 198 TAXMAN 463
Income Tax Act, 1961 — Section 132, 132A, 158BC, 158BD, 158BE
High Courts25 Aug 2010
Anju Bala Vs Panjab University and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0381
High Courts25 Aug 2010
Dr. K.L. Sethi Vs Government of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0380
Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3(3), 6(16)
High Courts25 Aug 2010
Balwinder Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0379
Punjab Panchayati Raj Act, 1994 — Section 20
High Courts25 Aug 2010Allowed
Rajiv Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Civil) 85
Punjab Municipal Corporation Act, 1976 — Section 141, 142, 143
High Courts25 Aug 2010Dismissed
Agra Oil and General Industries Ltd. Vs D.C. Trading Co.
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0351
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts25 Aug 2010
Virender Singh Vs Haryana Staff Selection Commission
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0350
Constitution of India, 1950 — Article 14, 16
High Courts25 Aug 2010
Dharminder Kumar and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0349
Criminal Procedure Code, 1973 (CrPC) — Section 82Penal Code, 1860 (IPC) — Section 406, 498A
High Courts25 Aug 2010Dismissed
Ajit Pal Singh Vs State (Union Territory) and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0348