High Courts25 Aug 2010Dismissed
Sunita Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 502
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 117 of 243
High Courts25 Aug 2010
Sunita Bakshi Vs Central Bureau of Investigation Central Bureau of Investigation Vs Hussan Lal
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 253
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 109
High Courts24 Aug 2010
United India Insurance Co. Ltd. Vs Ramji Lal and others
Punjab And Haryana At Chandigarh · (2012) ACJ 640
Motor Vehicles Act, 1988 — Section 147, 147(1), 149(4), 149(5), 2(14)Rules of the Road Regulations, 1989 — Rule 28
High Courts24 Aug 2010Dismissed
Oriental Insurance Company Limited Vs Smt. Meena Kumari and Others
Punjab And Haryana At Chandigarh · (2012) 1 TAC 914
High Courts24 Aug 2010
Pritpal Singh Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 829 : (2011) 1 RCR(Civil) 649
Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts24 Aug 2010
State of Punjab and Others Vs Malwa Cotton and Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2011) 39 VST 65
Punjab Value Added Tax Act, 2005 — Section 13(4), 13(5), 68(1), 85
High Courts24 Aug 2010
Oriental Insurance Co. Ltd. Vs Parveen and Others
Punjab And Haryana At Chandigarh · (2011) 1 TAC 635
Motor Vehicles Act, 1988 — Section 168, 170, 173
High Courts24 Aug 2010
Surinder Dhiran Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 3 BC 673 : (2010) 4 CivCC 483 : (2011) 1 Crimes 187 : (2010) 4 RCR(Civil) 230 : (2010) 4 RCR(Criminal) 230 : (2010) 4 RCR(Criminal) 263
Criminal Procedure Code, 1973 (CrPC) — Section 29(2), 313, 357, 357(3), 401Negotiable Instruments Act, 1881 (NI) — Section 138, 29(2)
High Courts24 Aug 2010Allowed
Commissioner of Income Tax Vs Karambir Singh (Legal heir of Late Khushi Ram)
Punjab And Haryana At Chandigarh · (2011) 337 ITR 159
Income Tax Act, 1961 — Section 144, 145, 145(1), 145(2), 148Land Acquisition Act, 1894 — Section 28, 34, 45
High Courts24 Aug 2010Allowed
Bal Bahadar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0314
Constitution of India, 1950 — Article 226, 227
High Courts24 Aug 2010Dismissed
Ramji Lal and Another Vs Sarab Singh (Dead) through LRs and Others
Punjab And Haryana At Chandigarh · AIR 2011 P&H 34 : (2011) 161 PLR 51 : (2011) 6 RCR(Criminal) 2515
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 84, Order 21 Rule 86, Order 21 Rule 89, Order 21 Rule 90Limitation Act, 1963 — Article 127, 5
High Courts24 Aug 2010Dismissed
Commissioner of Central Excise Vs S. Channi Steel Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2010) 260 ELT 174
Central Excise Rules, 2002 — Rule 25, 26Central Excises and Salt Act, 1944 — Section 35G
High Courts24 Aug 2010
Smt. Santosh Rani and Another Vs Bharat Raj and Others
Punjab And Haryana At Chandigarh · (2011) 1 CivCC 643 : (2011) 161 PLR 623
High Courts24 Aug 2010Allowed
Roshan Lal Vs Smt. Mukta Taneja
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Civil) 578 : (2010) 4 RCR(Criminal) 483
Criminal Procedure Code, 1973 (CrPC) — Section 321Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts24 Aug 2010Allowed
Jagdev Singh alias Jaggi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 478
Penal Code, 1860 (IPC) — Section 107, 306Criminal Procedure Code, 1973 (CrPC) — Section 173, 313
High Courts24 Aug 2010Allowed
Nahar Industrial Enterprises Limited Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 44 VST 187
Punjab Value Added Tax Act, 2005 — Section 51, 51(7), 57, 68
High Courts24 Aug 2010Dismissed
Surindera Steel Sales Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 44 VST 68
Punjab Value Added Tax Act, 2005 — Section 51, 51(7)(b), 51(7)(c), 68
High Courts24 Aug 2010
Surinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 4 RCR(Criminal) 767
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304, 304B, 306, 396
High Courts24 Aug 2010Allowed
New India Assurance Co. Ltd. Vs Tek Chand Gupta and others
Punjab And Haryana At Chandigarh · (2011) ACJ 2468 : (2012) 1 TAC 938
Motor Vehicles Act, 1988 — Section 149(2), 149(5), 163A, 166
High Courts24 Aug 2010
Sukhwinder Singh @ Sukhwinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 54
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 7, 8