High Courts23 Aug 2010
Deep Raman Singh Vs Ashwani Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 621 : (2011) 6 RCR(Criminal) 585
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 118 of 243
High Courts23 Aug 2010Dismissed
State of Punjab and Another Vs Kabir Diamonds Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2011) 43 VST 117
Punjab Value Added Tax Act, 2005 — Section 51, 51(2), 51(4), 51(7), 68(1)
High Courts23 Aug 2010
Municipal Council Vs Hardayal Singh and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0436
Evidence Act, 1872 — Section 101 , 102, 103Punjab Municipal Act, 1911 — Section 84, 85
High Courts23 Aug 2010Dismissed
Supreme Polytubes Private Ltd. Vs Deputy Excise and Taxation Commissioner (Appeals) and Others
Punjab And Haryana At Chandigarh · (2011) 44 VST 98
Punjab Value Added Tax Act, 2005 — Section 51, 51(7), 68
High Courts23 Aug 2010Dismissed
Nagar Council Vs Bhagat Ram and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0434
High Courts23 Aug 2010
Veena Sethi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0433
Constitution of India, 1950 — Article 226, 227
High Courts23 Aug 2010
Mahesh Chand and Others Vs Shalimar Town Planners Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0432
Constitution of India, 1950 — Article 227
High Courts23 Aug 2010Dismissed
Bahadur Singh and Others Vs Baljit Singh and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0431
High Courts23 Aug 2010
State of Punjab and Others Vs Harjinder Kaur and Surjit Kaur
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0392
High Courts23 Aug 2010Allowed
Punjab State Electricity Board Workers Union, Gurdaspur Vs Industrial Tribunal, Chandigarh and others
Punjab And Haryana At Chandigarh · (2010) 127 FLR 687
High Courts23 Aug 2010Allowed
Balbir Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 2 ILR (P&H) 9
Constitution of India, 1950 — Article 226East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 — Rule 18
High Courts23 Aug 2010Dismissed
Basant Singh Vs Maha Singh and Another
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0355
High Courts23 Aug 2010Allowed
Saini Construction Company Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 161 PLR 357
Arbitration and Conciliation Act, 1996 — Section 34, 34(3), 43Limitation Act, 1963 — Section 14, 14(3), 5
High Courts23 Aug 2010Allowed
Yogesh Kumar Vs Begraj
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0342
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, 60
High Courts23 Aug 2010Dismissed
Hira Singh Vs S.S.P. Police District
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0328
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Aug 2010
Sucha Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0315
Constitution of India, 1950 — Article 226, 227
High Courts23 Aug 2010Dismissed
Brij Lal Gupta and Another Vs Ashok Kumar @ Pappu
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0293
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts23 Aug 2010
State of Punjab Vs Jagjit Singh alias Jiti
Punjab And Haryana At Chandigarh · (2010) 08 P&H CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 354Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Aug 2010Allowed
Balbir Kaur and Others Vs Roop Lal and Others and Kishan Chand and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 171 : (2012) 1 RCR(Civil) 279
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 13(4), 15(5)
High Courts23 Aug 2010Allowed
State (Union Territory Chandigarh) Vs Bachan Dass
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 463
Criminal Procedure Code, 1973 (CrPC) — Section 294, 294(1), 311Penal Code, 1860 (IPC) — Section 279, 304A, 337