High Courts22 May 2009Dismissed
Surat Singh and Others Vs Satbir and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 806
Specific Relief Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 62 of 126
High Courts22 May 2009
Budh Ram and Others Vs State of Haryana and Others Veena Sapra Vs Dakshin Haryana Bijli Vitran Nigam Ltd and Others
Punjab And Haryana At Chandigarh · (2009) 122 FLR 1053 : (2009) 2 ILR (P&H) 445 : (2009) 4 LLJ 699 : (2009) 155 PLR 511 : (2009) 3 RCR(Civil) 333 : (2009) 4 SLR 298
High Courts22 May 2009Dismissed
Jiwan Singh Subedar and Others Vs Ujagar Singh and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 803
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 May 2009Allowed
Gurwinder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 15
Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482
High Courts22 May 2009Allowed
Budhewal Co-op. Sugar Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 184 TAXMAN 165
Income Tax Act, 1922 — Section 14, 14(3), 60Income Tax Act, 1961 — Section 143(1)(a), 143(3), 80P, 80P(2)(a), 80P(2)(a)(iii)
High Courts21 May 2009Dismissed
Surinder Singh Vs Smt. Gurmeet Kaur and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 813 : (2009) 4 RCR(Civil) 800
Punjab State Election Commission Act, 1994 — Section 76
High Courts21 May 2009
Surinder Kapoor Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Civil) 595
High Courts21 May 2009
Jarnail Singh Vs State of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 92
High Courts21 May 2009Dismissed
N.K. Gram Udyog Mandal and Others Vs Meghi Devi and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 648 : (2009) 4 RCR(Civil) 794
Haryana Co-operative Societies Act, 1984 — Section 124
High Courts21 May 2009
Atma Ram Sohan Lal Agencies (P.) Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2009) 22 STT 293
High Courts21 May 2009Dismissed
Surinder Kumar Vs Rattan Lal
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 30 : (2009) 2 RCR(Rent) 55
High Courts20 May 2009Dismissed
Bhagwan Dass Vs Prem Chand
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 12
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts20 May 2009
Parikshat Suri and Others Vs Ashok Kohli and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 505 : (2009) 2 RCR(Rent) 87
High Courts20 May 2009
Balwant Rai Vs Zila Parishad, Ludhiana
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 328
High Courts20 May 2009
Escorts Limited Vs Union of India
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 60
Constitution of India, 1950 — Article 14, 19(1)(g)Foreign Trade (Development and Regulation) Act, 1992 — Section 5
High Courts20 May 2009
Ram Mehar Vs Uoi, Ministry of Railways and Others
Punjab And Haryana At Chandigarh · (2009) 3 ICC 795 : (2010) 1 RCR(Civil) 263
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts20 May 2009Dismissed
Municipal Committee, Sanaur and Another Vs Subash Chand Joshi
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0102
Punjab Municipal Act, 1911 — Section 172
High Courts20 May 2009
Jatinder Singh Vs Punjab State and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 167 : (2010) 5 RCR(Civil) 223
Land Acquisition Act, 1894 — Section 18, 4
High Courts20 May 2009
Gulzar Singh Pannu and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 1001 : (2010) 1 SLR 463
Constitution of India, 1950 — Article 14Punjab Civil Service (General and Common Conditions of Services) Rules, 1994 — Rule 8
High Courts20 May 2009Dismissed
Nohar Chandamrit Lal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 1027
Constitution of India, 1950 — Article 14 , 226Punjab Agricultural Produce Markets Act, 1961 — Section 10, 18 , 43Punjab State Agricultural Marketing Board (Sale and Transfer of Plots) (First Amendment) Rules, 2008 — Rule 3