High Courts27 May 2009Dismissed

Harmndeep Singh Vs Swaran Singh and Others

Punjab And Haryana At Chandigarh · (2010) 1 CivCC 797 : (2009) 155 PLR 642 : (2010) 1 RCR(Civil) 443

Civil Procedure Code, 1908 (CPC) — Section 151, 96Hindu Succession Act, 1956 — Section 15
High Courts26 May 2009Dismissed

Union of India and Others Vs Ved Parkash Sharma

Punjab And Haryana At Chandigarh · (2010) 2 ILR (P&H) 393

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100, 80, 9Railway Claims Tribunal Act, 1987 — Section 13, 13(1), 13(1A), 15, 2(31)Railways Act, 1989 — Section 124, 124A, 82A
High Courts25 May 2009Dismissed

Jaswant Singh Vs C.B.I.

Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 99

Prevention of Corruption Act, 1988 — Section 13(1)(d), 7