High Courts20 May 2009Dismissed
Bimal Kaur and Another Vs Joginder Kaur
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0031
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 63 of 126
High Courts19 May 2009Dismissed
Bachan Singh (Now Deceased) through Legal Representatives Vs Gursharan Singh and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 559
Transfer of Property Act, 1882 — Section 41
High Courts19 May 2009Dismissed
Arati Brick Co. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 22 : (2009) 3 RCR(Civil) 172
High Courts19 May 2009
Indian Oil Corporation Limited Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 24 VST 220
Income Tax Act, 1961 — Section 10, 32
High Courts19 May 2009Dismissed
Jagat Roller Flour Mills Vs Punjab State Civil Supplies Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 582 : (2010) 8 RCR(Civil) 27
Arbitration and Conciliation Act, 1996 — Section 34, 8
High Courts19 May 2009Allowed
Lal Chand and Others Vs Raghu Nath and Others
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 440 : (2009) 155 PLR 584 : (2010) 1 RCR(Civil) 149
Civil Procedure Code, 1908 (CPC) — Section 122Limitation Act, 1963 — Section 5
High Courts19 May 2009
Reena Sahni, Dr. Vs Sandeep Sahni
Punjab And Haryana At Chandigarh · (2009) 2 HLR 296 : (2009) 4 ICC 136 : (2010) 7 RCR(Civil) 1700
Hindu Marriage Act, 1955 — Section 24
High Courts19 May 2009Dismissed
Nanhu Vs Gram Panchayat of Village Shahpur Taga and Another
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0136
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts19 May 2009Dismissed
Smt. Gurmit Kaur and Others Vs Veero and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 555
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 May 2009Allowed
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) CriLJ 2941 : (2009) 3 RCR(Criminal) 291
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 406, 420
High Courts19 May 2009
Amarjit Singh Vs The Managing Committee, Prem Chand Markanda S.D. College for Women and Others
Punjab And Haryana At Chandigarh · (2009) 8 SLR 579
High Courts19 May 2009Dismissed
Inderjit Kaur and Others Vs Rajinder Singh
Punjab And Haryana At Chandigarh · (2009) 156 PLR 203
High Courts19 May 2009Allowed
Gopal Dass Vs Pawan Kumar and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 557
Civil Procedure Code, 1908 (CPC) — Section 151, 152Contract Act, 1872 — Section 20
High Courts19 May 2009Dismissed
Rajesh Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 553
Constitution of India, 1950 — Article 16
High Courts19 May 2009
Thakardwara Bhagwan Narain Ji, Pandori Mahantan Vs Financial Commissioner, Appeals-I and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 563 : (2009) 4 RCR(Civil) 120
Constitution of India, 1950 — Article 226, 32
High Courts19 May 2009
Ramji Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 373
Penal Code, 1860 (IPC) — Section 14, 326
High Courts18 May 2009
Arya Mitter and Another Vs Harbans Lal and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 510 : (2009) 3 RCR(Civil) 756 : (2009) 2 RCR(Rent) 48
High Courts18 May 2009Dismissed
The Managing Committee, Lyallpur Khalsa Senior Secondary School Vs Baij Nath Yadav (Since deceased) and Others
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0164
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts18 May 2009Dismissed
G.D. Tools Pvt. Ltd. Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0163
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts18 May 2009Allowed
Tejinder Singh Vs Rajpal
Punjab And Haryana At Chandigarh · (2009) 155 PLR 719 : (2009) 2 RCR(Rent) 361
East Punjab Urban Rent Restriction Act, 1949 — Section 13B