High Courts18 May 2009
Satish Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 189
Electricity Act, 2003 — Section 135
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 64 of 126
High Courts18 May 2009
Ranjit Kaur Vs M.B. Industries
Punjab And Haryana At Chandigarh · (2009) 155 PLR 467
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 May 2009
Umed Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 56
High Courts18 May 2009
Naresh Kumar and Another Vs Krishan Lal Kohli
Punjab And Haryana At Chandigarh · (2010) 157 PLR 91 : (2009) 4 RCR(Civil) 28 : (2009) 2 RCR(Rent) 52
High Courts18 May 2009Dismissed
Kuldeep Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 94 : (2009) 4 RCR(Civil) 35
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 5
High Courts18 May 2009Dismissed
State of Punjab Vs Raju Masih
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0063
Penal Code, 1860 (IPC) — Section 302, 34
High Courts18 May 2009
Bal Krishan Vs Bhim Sain Arya
Punjab And Haryana At Chandigarh · AIR 2009 P&H 165
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 May 2009Allowed
Management Indian Sugar And General Engineering Corporation (ISGEC) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 905
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 5(1)Industrial Disputes Act, 1947 — Section 10, 10(1)Limitation Act, 1963 — Article 113
High Courts18 May 2009Dismissed
Rajwant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 615
Punjab Police Rules, 1934 — Rule 16.2
High Courts15 May 2009Dismissed
Gurpreet Singh Vs Punjab State Co-operative Supply and Marketing Federation Ltd.
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 177 : (2009) 4 RCR(Civil) 376
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 May 2009
Shyam Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 926 : (2010) 1 RCR(Criminal) 303
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Probation of Offenders Act, 1958 — Section 7
High Courts15 May 2009Dismissed
Darshan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 658
Penal Code, 1860 (IPC) — Section 306
High Courts15 May 2009Dismissed
Gurnam Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 5
Penal Code, 1860 (IPC) — Section 377, 511
High Courts15 May 2009
Punjab National Fertilizers and Chemicals Ltd. (In Liquidation) Vs Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (2009) 152 CompCas 186 : (2010) 97 SCL 1
COMPANIES ACT, 1956 — Section 529A, 530
High Courts15 May 2009Dismissed
Kapoor Singh Vs Om Prakash
Punjab And Haryana At Chandigarh · AIR 2009 P&H 188 : (2009) 4 CivCC 586 : (2009) 156 PLR 178
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts15 May 2009
Gram Panchayat Umarpura Vs Director Rural Development and Panchayat Department and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 388 : (2009) 3 RCR(Civil) 813
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts15 May 2009Dismissed
The State of Punjab and Others Vs Warder Manohar Singh
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0165
High Courts15 May 2009Dismissed
Ashish Goel, Advocate Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0157
High Courts15 May 2009
Shri Bhawani Cotton Mills and Industrial Limited Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0143
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17, 17B
High Courts15 May 2009
Kartar Singh Vs Punjab State through Land Acquisition Collector & Ors.
Punjab And Haryana At Chandigarh · (2009) 3 Law Herald 2297 : (2010) 5 RCR(Civil) 90
Land Acquisition Act, 1894 — Section 18State Financial Corporations Act, 1951 — Section 29