High Courts30 May 2009Dismissed
Gurleen Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0235
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 59 of 126
High Courts30 May 2009Dismissed
Gurmail Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 143
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts30 May 2009Allowed
Arpana Sharma Vs Rajinder Sharma and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 344 : (2009) 3 RCR(Civil) 958
Hindu Marriage Act, 1955 — Section 12
High Courts30 May 2009Dismissed
Attar Singh Vs Amarjit Singh and others
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 647
Criminal Procedure Code, 1973 (CrPC) — Section 319Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts30 May 2009Dismissed
Niranjan Singh Vs Smt. Kulwant Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 42 : (2009) 155 PLR 611 : (2010) 7 RCR(Civil) 1358
Evidence Act, 1872 — Section 78, 81Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 34, 406, 498A, 500
High Courts30 May 2009Dismissed
Smt. Khazani Vs Surja and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 608
High Courts30 May 2009
Kunan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 360, 361Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts30 May 2009Allowed
Mahant Kapil Dev Vs Smt. Parkash Wati and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 691
High Courts30 May 2009Dismissed
Narinder Singh Vs U.T.
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts30 May 2009
Fornax Real Estate Ltd. Vs M/s.Chandigarh Spun Pipe Co.
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0116
Arbitration and Conciliation Act, 1996 — Section 9
High Courts30 May 2009
Fornax Real Estate Ltd. Vs Chandigarh Spun Pipe Co.& Ors.
Punjab And Haryana At Chandigarh · (2009) 3 Law Herald 2089 : (2010) 2 RCR(Civil) 343
Arbitration and Conciliation Act, 1996 — Section 9Payment of Gratuity Act, 1972 — Section 4
High Courts30 May 2009Dismissed
Sukhdev Rai Kaushal Vs Partul Chand and Others
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 288 : (2009) 155 PLR 613 : (2009) 2 RCR(Rent) 131
High Courts30 May 2009Allowed
Raja Ram and another Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 173
Evidence Act, 1872 — Section 32
High Courts30 May 2009Dismissed
Gurmail Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 808
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts30 May 2009
Anil Kumar Kohli Vs General Public and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 11
Succession Act, 1925 — Section 276
High Courts30 May 2009Allowed
Raja Ram and Another Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 173 : (2009) 3 RCR(Criminal) 614
Evidence Act, 1872 — Section 32
High Courts29 May 2009Dismissed
Haryana Vidyut Parsaran Nigam Ltd. Vs Arya Nirman (Engineers, Consultants, Contractors and, General Order Suppliers) and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 619
Arbitration and Conciliation Act, 1996 — Section 39
High Courts29 May 2009
Dalip Singh Vs Suman Devi and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 615 : (2009) 3 RCR(Civil) 230
Guardians and Wards Act, 1890 — Section 10, 13, 6Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 May 2009Allowed
Kamlesh and Others Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2010) ACJ 2062 : (2009) 156 PLR 170 : (2009) 4 RCR(Civil) 234
High Courts29 May 2009
In re : Vinay Chandra Mishra, 1995(3) RCR(Criminal) 655 : (1995)2 SCC 584.
Punjab And Haryana At Chandigarh · (2009) 05 P&H CK 0084