High Courts03 Jul 2009
Kartar Kaur Etc. Vs Gurdeep Kaur Etc.
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 279
Succession Act, 1925 — Section 63
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 57 of 126
High Courts03 Jul 2009Dismissed
Gurcharan Singh and Another Vs The Punjab State Cooperative Supply and Marketing Federation Limited
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0110
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 17B, 25F
High Courts03 Jul 2009
Commissioner of Income Tax Vs Roadmaster Industries of India (P.) Limited
Punjab And Haryana At Chandigarh · (2009) 225 CTR 44 : (2009) 315 ITR 66
Income Tax Act, 1961 — Section 256, 35B
High Courts03 Jul 2009Dismissed
Amarjit Singh Vs Joga Singh
Punjab And Haryana At Chandigarh · (2009) 156 PLR 277
Contempt of Courts Act, 1971 — Section 20
High Courts03 Jul 2009Dismissed
Mewa Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 776 : (2009) 4 RCR(Civil) 832
High Courts03 Jul 2009Dismissed
Devraj Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 1007
Constitution of India, 1950 — Article 226, 227Succession Act, 1925 — Section 63
High Courts03 Jul 2009Dismissed
Gurpreet Singh Vs Jaswinder Singh and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 779
Transfer of Property Act, 1882 — Section 53A
High Courts03 Jul 2009
Shri Chandrika Yadav Vs M/s Aman Scales (P) Ltd. Faridabad and Another
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 242
Industrial Disputes Act, 1947 — Section 10, 10(1), 12(4), 12(5), 2
High Courts02 Jul 2009Dismissed
EMKAY Industries Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 185 TAXMAN 272
Income Tax Act, 1961 — Section 260A
High Courts02 Jul 2009Dismissed
EMKAY Industries Limited Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 185 TAXMAN 272
Income Tax Act, 1961 — Section 250, 260A, 68, 69, 69A
High Courts02 Jul 2009
Lakhbir Singh Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 765
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Jul 2009
Ram Dulari Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 889 : (2009) 155 PLR 773 : (2010) 1 SLR 403
High Courts02 Jul 2009Dismissed
Commissioner of Income Tax Vs Dhani Ram
Punjab And Haryana At Chandigarh · (2010) 326 ITR 399
Income Tax Act, 1961 — Section 260A
High Courts01 Jul 2009Dismissed
Shamsher Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 400 : (2010) 1 RCR(Criminal) 297
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts01 Jul 2009Dismissed
Jain Type Foundary and Others Vs Raj Pal Kapoor and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 823
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts01 Jul 2009Allowed
Shamsher Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 400
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
High Courts01 Jul 2009Dismissed
State of Punjab and Others Vs Jang Singh and Others
Punjab And Haryana At Chandigarh · (2009) 155 PLR 729
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Jul 2009Allowed
The Punjab State Hosiery And Knitwear Development Corporation Union Vs The Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 661
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(2A), 10(4), 14, 15
High Courts01 Jul 2009Allowed
Smt. Bhateri Devi Vs Surender Singh
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 505
Hindu Marriage Act, 1955 — Section 13
High Courts01 Jul 2009
Anil Kumar and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 155 PLR 760 : (2009) 2 SLR 729