COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2009

2,510 judgments · page 58 of 126

High Courts01 Jul 2009

Chetna Estate Pvt. Limited and Others Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2009) 155 PLR 745 : (2010) 8 RCR(Civil) 737

Constitution of India, 1950 — Article 14, 19, 21, 300ALand Acquisition Act, 1894 — Section 4, 5A, 6

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High Courts01 Jul 2009

Ishwarchand Jain Vs Punjab and Haryana High Court and Another

Punjab And Haryana At Chandigarh · (2009) 155 PLR 754

All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 18

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High Courts01 Jul 2009Dismissed

Commissioner of Income Tax Vs Haryana Warehousing Corporation

Punjab And Haryana At Chandigarh · (2009) 226 CTR 124 : (2009) 314 ITR 215 : (2009) 182 TAXMAN 107

Central Excises and Salt Act, 1944 — Section 11ACIncome Tax Act, 1961 — Section 10, 143, 147, 148, 254

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High Courts01 Jul 2009Dismissed

Travels Star Hotels (India) Limited and Others Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2009) 155 PLR 732 : (2009) 4 RCR(Civil) 487

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 11AWorks of the Defence Act, 1903 — Section 12, 16, 17, 18, 2

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High Courts01 Jul 2009Dismissed

Kanwar Jagdish Singh Sawhney Vs Vijyant Choudhary and Others

Punjab And Haryana At Chandigarh · (2009) 155 PLR 764 : (2009) 4 RCR(Civil) 831

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts01 Jul 2009Dismissed

Renuka Verma Vs Padam Verma

Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 502

Hindu Marriage Act, 1955 — Section 10, 13

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High Courts01 Jul 2009Allowed

Dr. Jagmohan Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 1041

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High Courts01 Jul 2009Allowed

Ramesh Sodhi Vs Vimal Kapoor

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 460

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts01 Jul 2009

Aventis Pharmaceuticals Inc. and AMR Technology, Inc. Vs Barr Laboratories, Inc. Ranbaxy Laboratories Ltd. and Ranbaxy Pharmaceuticals Inc. and Others

Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 230

Civil Procedure Code, 1908 (CPC) — Section 151, 78

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High Courts01 Jul 2009Allowed

Municipal Corporation and Others Vs Raghbir Kaur and Another

Punjab And Haryana At Chandigarh · (2009) 156 PLR 130 : (2010) 1 RCR(Civil) 188

Punjab Municipal Corporation Act, 1976 — Section 137

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High Courts22 Jun 2009Allowed

Ajay Malik and Ors Vs State of U.T., Chandigarh

Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 649

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20

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High Courts22 Jun 2009Allowed

J.S. Construction Vs Post Graduate Institute of Medical Education and Research Chandigarh and Others

Punjab And Haryana At Chandigarh · AIR 2009 P&H 174 : (2009) 2 ILR (P&H) 926 : (2009) 155 PLR 815 : (2010) 5 RCR(Civil) 333

Constitution of India, 1950 — Article 14, 226Prevention of Corruption Act, 1988 — Section 7

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High Courts22 Jun 2009

Food Corporation of India Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2010) 157 PLR 1 : (2010) 2 RCR(Civil) 724 : (2010) 36 VST 395

Constitution of India, 1950 — Article 14

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High Courts09 Jun 2009

Kulwant Singh and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 06 P&H CK 0008

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 506

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High Courts09 Jun 2009

Chandigarh Administration Vs Nemo

Punjab And Haryana At Chandigarh · (2009) 156 PLR 489 : (2009) 3 RCR(Civil) 766 : (2009) 3 RCR(Criminal) 676

Constitution of India, 1950 — Article 39, 46MEDICAL DEGREES ACT, 1916 — Section 3Medical Termination of Pregnancy Act, 1971 — Section 2, 3, 4, 5

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High Courts09 Jun 2009

Jiwan Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 06 P&H CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376, 506

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High Courts05 Jun 2009Dismissed

Surinder Pal Singh Chhina Vs State of Punjab

Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 801

Companies Act, 1956 — Section 617

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High Courts04 Jun 2009Dismissed

Shashi Kumar and Others Vs The Financial Commissioner and Others

Punjab And Haryana At Chandigarh · (2009) 155 PLR 812 : (2009) 4 RCR(Civil) 508

Punjab Security of Land Tenures Act, 1953 — Section 18

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High Courts03 Jun 2009

Amar Singh Mistri Vs Bhagwanti

Punjab And Haryana At Chandigarh · (2009) 06 P&H CK 0009

Penal Code, 1860 (IPC) — Section 323, 382

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High Courts01 Jun 2009Dismissed

Mukand Lal Bawa Vs Satwant Singh

Punjab And Haryana At Chandigarh · (2009) 155 PLR 809 : (2009) 3 RCR(Civil) 208 : (2009) 1 RCR(Rent) 685

East Punjab Urban Rent Restriction Act, 1949 — Section 13B

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