High Courts29 May 2009Dismissed

R.L. Bhagat, IPS Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 729 : (2010) 3 SLR 737

Constitution of India, 1950 — Article 16, 16(4), 16(4A), 335Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 5, 5(2), 6, 7, 8Punjab Police Service Rules, 1959 — Rule 10
High Courts27 May 2009Allowed

Ahsanul Haq Vs Punjab Financial Corporation and Others

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 458 : (2009) 8 SLR 763

Constitution of India, 1950 — Article 226Punjab Financial Corporation (Payment of Gratuity to Employees) Regulations — Regulation 5, 7Punjab Financial Corporation (Staff) Regulations, 1961 — Regulation 41, 41(1), 41(2)