High Courts07 Jul 2009Dismissed
Dheeraj Chawla Vs Punjab State Board of Technical Education and Industrial Training
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 597
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 56 of 126
High Courts07 Jul 2009Allowed
Ram Dhan and others Vs Wazir Chander
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 492
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 382, 392
High Courts07 Jul 2009Dismissed
Mahabir Singh and others Vs Financial Commissioner, Haryana and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 388
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A(1), 13AA, 2(3), 4, 7
High Courts07 Jul 2009Allowed
Commissioner of Income Tax Vs J.M.P. Manufacturing Co.
Punjab And Haryana At Chandigarh · (2009) 318 ITR 64 : (2009) 184 TAXMAN 74
Income Tax Act, 1961 — Section 143, 144B, 153
High Courts07 Jul 2009Dismissed
Maninder Kaur and Another Vs Pritam Chand
Punjab And Haryana At Chandigarh · (2009) 155 PLR 781 : (2009) 4 RCR(Civil) 94
High Courts07 Jul 2009
Commissioner of Income Tax Vs Shri Rajesh Rana
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0171
Income Tax Act, 1961 — Section 133A, 260A, 271
High Courts07 Jul 2009
Kumari Sandeep and another Vs Mohinder Singh and another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 513
High Courts07 Jul 2009Dismissed
Commissioner of Income Tax Vs Cebon India Ltd.
Punjab And Haryana At Chandigarh · (2010) 229 CTR 188 : (2012) 347 ITR 583 : (2009) 184 TAXMAN 290
Income Tax Act, 1961 — Section 143, 144, 260A, 292BB
High Courts07 Jul 2009Dismissed
Charanjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 376
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts07 Jul 2009Allowed
M/s. Saini Kheti Sewa Centre Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 600
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 3(k)(i)
High Courts07 Jul 2009Allowed
M.L. Ohri and Others Vs Kanti Devi
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 499
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Jul 2009Allowed
M.L. Ohri and others Vs Kanti Devi
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 989
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts06 Jul 2009Allowed
Gawritex Industries Limited Vs Sqn. Ldr. Gurdial Singh (Retd.) and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 788 : (2010) 157 PLR 95 : (2009) 4 RCR(Civil) 70 : (2009) 2 RCR(Rent) 213
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2
High Courts06 Jul 2009
Inder Singh Vs Joga Singh
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 381
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts06 Jul 2009Dismissed
Mohinder Singh Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 2 SLR 695
High Courts06 Jul 2009Dismissed
Suresh and others Vs Rekha
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 45
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Jul 2009Dismissed
Suresh and Others Vs Rekha
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 454
Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 249Penal Code, 1860 (IPC) — Section 34, 406, 498A, 504, 506
High Courts03 Jul 2009Dismissed
Dev Raj Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 2 CivCC 517 : (2009) 2 ILR (P&H) 1007 : (2010) 2 RCR(Civil) 357
Constitution of India, 1950 — Article 226, 227
High Courts03 Jul 2009Allowed
Gurdip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 544
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts03 Jul 2009Allowed
Geeta Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0173