High Courts09 Jul 2009
Bhag Chand and Another Vs Khazan chand and Another
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 674 : (2009) 156 PLR 47 : (2010) 6 RCR(Civil) 360
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 55 of 126
High Courts09 Jul 2009
Smt. Ram Piari Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 225 CTR 330 : (2010) 327 ITR 318 : (2010) 187 TAXMAN 247
Income Tax Act, 1961 — Section 147, 148, 256, 271, 276C
High Courts09 Jul 2009Dismissed
Jatinder Kumar Vs Commissioner, Ambala Division and Others
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0170
Stamp Act, 1899 — Section 47A
High Courts09 Jul 2009Dismissed
The Commissioner of Income Tax Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2010) 230 CTR 302 : (2010) 320 ITR 469 : (2009) 183 TAXMAN 419
Income Tax Act, 1961 — Section 260A, 32
High Courts09 Jul 2009
Sunehra Ram Vs Ram Kumar and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 278
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts09 Jul 2009Allowed
Bansal Alloys and Metals (P.) Ltd. Vs Commissioner of Customs
Punjab And Haryana At Chandigarh · (2009) 22 STT 250
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 130, 149, 17, 27, 28C
High Courts09 Jul 2009Dismissed
Gaj Raj and Others Vs Kunj Bihari and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 42
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 279, 338, 427
High Courts08 Jul 2009
Lakhan Singh and others Vs Narang Singh and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 943
High Courts08 Jul 2009Dismissed
Maya Kishan Vs Karam Singh
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 669
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A, 18A(4), 19
High Courts08 Jul 2009
Thakur Devi Investments (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 326 ITR 396
Income Tax Act, 1961 — Section 104, 104(1), 104(2), 105, 106
High Courts08 Jul 2009Dismissed
Ishwar Chand Vs Municipal Committee
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0174
Evidence Act, 1872 — Section 101, 110
High Courts08 Jul 2009
The Commissioner of Income Tax Vs Ganesh Steel Indus.
Punjab And Haryana At Chandigarh · (2009) 184 TAXMAN 220
Income Tax Act, 1961 — Section 2, 263, 32A
High Courts08 Jul 2009
Anoop Coop. Printing & Stationary Works primary Coop. Indl. Society Ltd. Vs Registrar, Cooperative Societies, Haryana
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 812
Haryana Co-operative Societies Act, 1984 — Section 38(2)
High Courts08 Jul 2009Dismissed
Bhagwan Kaur Vs Malwinder Singh and Others
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 757 : (2009) 155 PLR 786 : (2009) 4 RCR(Civil) 732
High Courts08 Jul 2009
Randhir Singh and another Vs Satbir and another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 975
High Courts08 Jul 2009Dismissed
Attar Singh Vs Sher Singh
Punjab And Haryana At Chandigarh · (2009) 155 PLR 782 : (2009) 4 RCR(Civil) 192
Hindu Succession Act, 1956 — Section 2, 4, 6
High Courts08 Jul 2009Allowed
Jita Singh Vs State of Punajb
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 549
Opium Act, 1878 — Section 9(a)
High Courts08 Jul 2009Allowed
Thakur Devi Investments (P) Ltd. Vs The Commissioner of Income Tax (Central)
Punjab And Haryana At Chandigarh · (2010) 326 ITR 396
Income Tax Act, 1961 — Section 104, 105, 106, 107, 107A
High Courts08 Jul 2009Dismissed
Commissioner of Central Excise Vs Swastic Steel Works
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0031
High Courts08 Jul 2009
Kuldip Singh Vs Shawinder Kaur
Punjab And Haryana At Chandigarh · (2009) 2 HLR 448 : (2009) 4 ICC 774 : (2009) 4 RCR(Civil) 152