High Courts15 Jul 2009Dismissed
Commissioner of Income Tax Vs Raj Bricks Industry
Punjab And Haryana At Chandigarh · (2010) 322 ITR 625
Income Tax Act, 1961 — Section 260A, 45(4)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 53 of 126
High Courts15 Jul 2009Dismissed
Ravinder Pal Vs Satish Kumar and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 119
Evidence Act, 1872 — Section 68
High Courts15 Jul 2009Dismissed
Bhim Sain Wadhwa Vs Ashok and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 372 : (2009) 156 PLR 122 : (2010) 5 RCR(Civil) 88
Civil Procedure Code, 1908 (CPC) — Section 92Penal Code, 1860 (IPC) — Section 420
High Courts15 Jul 2009Allowed
Jatinder Singh and Another Vs Smt. Amar Devi and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 125 : (2010) 1 RCR(Civil) 185
Evidence Act, 1872 — Section 68
High Courts15 Jul 2009Dismissed
Krishan Kumar and Another Vs Rameshwar Dayal and Others
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0011
Transfer of Property Act, 1882 — Section 106
High Courts14 Jul 2009Dismissed
Pritam Singh Vs Executive Engineer, Public Health and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 69 : (2009) 4 RCR(Civil) 788
Haryana Municipal Act, 1973 — Section 2(33)
High Courts14 Jul 2009Dismissed
Amar Singh and Sons Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 63
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Jul 2009Dismissed
Israil and Others Vs Usman and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 61 : (2010) 1 RCR(Civil) 189
High Courts14 Jul 2009
Vaneet Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) CriLJ 4510 : (2010) 7 RCR(Criminal) 403
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 37
High Courts14 Jul 2009Dismissed
Kishan Singh Vs Arun Kumar
Punjab And Haryana At Chandigarh · (2009) 156 PLR 45
High Courts14 Jul 2009
Krishan Kumar Sardana Vs Sita Ram Adalakha and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 67 : (2010) 8 RCR(Civil) 781 : (2009) 4 RCR(Civil) 333 : (2009) 2 RCR(Rent) 317
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Jul 2009
Nitishree International Pvt. Ltd. and others Vs K.N.Shukla and others
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0130
High Courts14 Jul 2009
Sain Dass Rice Mill, Mathana|M/s.Nagpal Rice Mills, Gt Road, Umri|M/s Bharat Rice Mill, Gamri Road, kurukshetra Vs Distt.Food and Supplies Controller, Kurukshetra|Distt.Food and Supplies Controller Kurukshetra|Distt.Food and Supplies Controller Kurukshetra
Punjab And Haryana At Chandigarh · (2009) 4 ICC 305 : (2010) 1 RCR(Civil) 824
Arbitration and Conciliation Act, 1996 — Section 34, 37, 7
High Courts14 Jul 2009Dismissed
Commissioner of Income Tax I Vs Sidhartha Enterprises
Punjab And Haryana At Chandigarh · (2010) 228 CTR 579 : (2009) 184 TAXMAN 460
Income Tax Act, 1961 — Section 260A, 271, 276C, 50, 71
High Courts14 Jul 2009Allowed
Abheyram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 123 FLR 966 : (2009) 156 PLR 100
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts14 Jul 2009Dismissed
State of Punjab and Another Vs Malwa Cotton Spinning Mills Ltd.
Punjab And Haryana At Chandigarh · (2009) 25 VST 216
Punjab General Sales Tax Act, 1948 — Section 11
High Courts14 Jul 2009Dismissed
Smt. Dalip Kaur Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 123 FLR 961 : (2009) 156 PLR 98 : (2009) 6 SLR 107
Constitution of India, 1950 — Article 14, 142, 226, 227
High Courts13 Jul 2009Dismissed
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 963
Penal Code, 1860 (IPC) — Section 326, 34
High Courts13 Jul 2009Dismissed
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 1
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307
High Courts13 Jul 2009Dismissed
Harmesh Chander Kakkar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 668
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342, 428Evidence Act, 1872 — Section 101Penal Code, 1860 (IPC) — Section 161