High Courts16 Jul 2009
Gaurav Chhabra Vs Union of India and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 107
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 52 of 126
High Courts16 Jul 2009Dismissed
Punjab Beverages Pvt. Ltd. Vs Col. A.S. Judge
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 472 : (2009) 156 PLR 103 : (2009) 4 RCR(Civil) 895
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Jul 2009Dismissed
Commissioner of Income Tax Vs Giani Ram and Company
Punjab And Haryana At Chandigarh · (2009) 317 ITR 64
Income Tax Act, 1961 — Section 260A, 43B
High Courts16 Jul 2009Dismissed
Lallu Vs Nirdosh Kumar
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 384 : (2009) 156 PLR 242 : (2010) 7 RCR(Civil) 2026
Constitution of India, 1950 — Article 227
High Courts16 Jul 2009Allowed
Balwinder Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 690
Penal Code, 1860 (IPC) — Section 307, 34
High Courts15 Jul 2009Dismissed
Chamkaur Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 78
Penal Code, 1860 (IPC) — Section 148, 307
High Courts15 Jul 2009Dismissed
Bata Shoe Workers' Union (Regd.) Vs Presiding Officer, Industrial Tribunal-cum-Labor Court-I, Faridabad Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 272
Industrial Disputes Act, 1947 — Section 22(2), 23, 23(2), 23A
High Courts15 Jul 2009Allowed
Shree Siddhivinayak Educational Trust Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 1077
High Courts15 Jul 2009Dismissed
Commissioner of Income Tax, Patiala Vs Raj Bricks Industry
Punjab And Haryana At Chandigarh · (2010) 322 ITR 625
Income Tax Act, 1961 — Section 260A, 45(4)
High Courts15 Jul 2009
Majestic Auto Ltd. Vs Commissioner of Sur-Tax, (Central) Ludhiana
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0243
High Courts15 Jul 2009Dismissed
Chamkaur Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 32 CriminalCC 78
Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts15 Jul 2009Dismissed
Moti Ram Gupta Vs Haryana Vidut Prasaran Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 71 : (2010) 8 RCR(Civil) 789
Limitation Act, 1963 — Section 3, 9
High Courts15 Jul 2009Dismissed
Vithal Overseas Vs Commissioner of Income Tax-2
Punjab And Haryana At Chandigarh · (2011) 334 ITR 229 : (2009) 183 TAXMAN 429
Income Tax Act, 1961 — Section 260A
High Courts15 Jul 2009
Saroj Rani Vs Rakesh Kumar
Punjab And Haryana At Chandigarh · (2010) 1 ICC 80 : (2010) 2 RCR(Civil) 434
Hindu Marriage Act, 1955 — Section 13(1)(i)(a)
High Courts15 Jul 2009
Gupta and Company Vs Union of India & another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 940
High Courts15 Jul 2009
State of Punjab and another Vs Mithu Singh and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 656
High Courts15 Jul 2009
Raj Kumar Gautam Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 210
Punjab Social Security Fund Regulations — Regulation 3, 4, 7, 8, 9
High Courts15 Jul 2009Dismissed
Prem Kumar Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 102
Constitution of India, 1950 — Article 226, 227
High Courts15 Jul 2009Dismissed
Commissioner of Wealth-tax Vs R.K. Mehra
Punjab And Haryana At Chandigarh · (2010) 228 CTR 205 : (2010) 325 ITR 601 : (2009) 184 TAXMAN 286
High Courts15 Jul 2009
Commissioner of Income Tax Vs Nuchem Limited
Punjab And Haryana At Chandigarh · (2010) 229 CTR 406 : (2009) 318 ITR 170
Income Tax Act, 1961 — Section 260A, 271