High Courts21 Jul 2009
A.P. Raheja and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 154 CompCas 449 : (2010) 29 VST 103
Haryana General Sales Tax Act, 1973 — Section 39
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 50 of 126
High Courts21 Jul 2009Dismissed
Mukhtiar Kaur Vs Parminder Singh etc.
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 939
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts21 Jul 2009Allowed
Om Parkash and Others Vs Shyam Lal
Punjab And Haryana At Chandigarh · (2010) 157 PLR 210 : (2009) 4 RCR(Civil) 201
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts21 Jul 2009
Commissioner of Income Tax Vs Smt. Shakuntala Devi
Punjab And Haryana At Chandigarh · (2009) 227 CTR 618 : (2009) 318 ITR 273 : (2009) 185 TAXMAN 8
Income Tax Act, 1961 — Section 143, 147, 148, 260A
High Courts21 Jul 2009Allowed
Bharat Petroleum Corporation Ltd. Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 30 VST 201
Punjab Value Added Tax Act, 2005 — Section 68(2)
High Courts21 Jul 2009Allowed
Prabhjot Singh Vs Punjab University and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 28 : (2010) 1 SLR 424
All India Council for Technical Education Act, 1987 — Section 10(n)
High Courts21 Jul 2009Dismissed
Commissioner of Income Tax Vs Soccer International Ltd.
Punjab And Haryana At Chandigarh · (2009) 318 ITR 23
Income Tax Act, 1961 — Section 260A
High Courts20 Jul 2009Allowed
Baljinder Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 603
Penal Code, 1860 (IPC) — Section 302
High Courts20 Jul 2009Dismissed
Krishan Lal Vs Anil Kumar
Punjab And Haryana At Chandigarh · (2010) 159 PLR 407 : (2010) 1 RCR(Rent) 194
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts20 Jul 2009Dismissed
National Insurance Company Ltd. Vs Azad Singh and Others
Punjab And Haryana At Chandigarh · (2010) ACJ 2384 : (2009) 156 PLR 58 : (2011) 7 RCR(Civil) 2199
High Courts20 Jul 2009Dismissed
Sucha Singh and Others Vs Rajwant Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 263
Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts20 Jul 2009Dismissed
Bhim Sain Vs Kaushalya Devi alias Prem Lata and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 460 : (2010) 157 PLR 113 : (2009) 4 RCR(Civil) 48
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts20 Jul 2009Dismissed
Raj Kumar and Another Vs Kailon Devi
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 361 : (2010) 157 PLR 107 : (2009) 4 RCR(Civil) 189
Evidence Act, 1872 — Section 68
High Courts20 Jul 2009
Surjit Kaur Vs Amarjit Singh
Punjab And Haryana At Chandigarh · (2009) 2 HLR 578 : (2010) 1 Marr.LJ 414 : (2009) 4 RCR(Civil) 787
High Courts20 Jul 2009Dismissed
Kamaljit Kaur Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 219
Punjab Development of Damaged Areas Act, 1951 — Section 12(2)
High Courts20 Jul 2009Dismissed
Jaleb Khan and Others Vs Commissioner, Gurgaon Division and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 111 : (2009) 4 RCR(Civil) 385 : (2009) 4 RCR(Criminal) 388
Constitution of India, 1950 — Article 226, 227
High Courts20 Jul 2009Allowed
Commissioner of Wealth Tax Vs Vardhman Polytex Ltd.
Punjab And Haryana At Chandigarh · (2010) 230 CTR 389 : (2011) 332 ITR 81 : (2010) 186 TAXMAN 454
Wealth Tax Act, 1957 — Section 27A
High Courts20 Jul 2009Dismissed
Daya Kishan Vs Chander Pati Etc.
Punjab And Haryana At Chandigarh · (2009) 156 PLR 111
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts20 Jul 2009Dismissed
Parsani Devi and Another Vs Angrej Singh and Another
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 1
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts20 Jul 2009Allowed
Narinder Nath Kapoor Vs Prem Nath Khanna and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 736 : (2009) 4 RCR(Civil) 515
Evidence Act, 1872 — Section 63, 90