Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 7(2)Punjab Village Common Lands (Regulation) Act, 1961 — Section 7, 7(1), 7(2)

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High Courts17 Jul 2009

Rani Devi and others Vs Shakuntla Devi & Others

Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 257 : (2009) 3 LLR 107 : (2009) 4 RCR(Civil) 74 : (2009) 2 RCR(Rent) 218

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High Courts17 Jul 2009

The Commissioner of Income Tax Vs Fair Deal Traders

Punjab And Haryana At Chandigarh · (2010) 327 ITR 34

Income Tax Act, 1961 — Section 256

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High Courts17 Jul 2009Dismissed

Balwant Singh and Others Vs Dr. Ashok Kumar Goel

Punjab And Haryana At Chandigarh · (2010) 1 BC 514 : (2010) 157 PLR 105 : (2009) 4 RCR(Civil) 198

Negotiable Instruments Act, 1881 (NI) — Section 118

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High Courts17 Jul 2009Dismissed

Municipal Corporation and Another Vs Gaurav and Another

Punjab And Haryana At Chandigarh · (2009) 156 PLR 258

Haryana Municipal Corporation Act, 1994 — Section 146

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High Courts17 Jul 2009Dismissed

State of Haryana Vs Neel Kumar @ Anil Kumar Neel Kumar @ Anil Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 5 RCR(Criminal) 495

Penal Code, 1860 (IPC) — Section 302, 376(2)(f)

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High Courts17 Jul 2009Allowed

Jai Dev Shastri Vs State of Haryana

Punjab And Haryana At Chandigarh · (2009) 3 RCR(Criminal) 812

Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xi)

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High Courts17 Jul 2009Allowed

M/s. Hawkins Cookers Ltd. Vs Municipal Committee, Hoshiarpur and Another

Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 340

Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 61(2), 84

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High Courts16 Jul 2009

Devinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 441

Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 4, 5

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High Courts16 Jul 2009Dismissed

Harvinder Singh Vs Sheena Rani

Punjab And Haryana At Chandigarh · (2009) 4 CivCC 572 : (2010) 157 PLR 101 : (2009) 4 RCR(Civil) 114

Hindu Marriage Act, 1955 — Section 13(la), 13(lb)

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High Courts16 Jul 2009Dismissed

Sukhmander Singh Vs Punjab State Electricity Board and Others

Punjab And Haryana At Chandigarh · (2010) 1 CivCC 50 : (2009) 156 PLR 261 : (2010) 7 RCR(Civil) 583

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227

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High Courts16 Jul 2009Dismissed

State of Punjab and Another Vs Khalsa Pulp and Paper Industries Pvt. Ltd.

Punjab And Haryana At Chandigarh · (2010) 29 VST 526

Punjab Value Added Tax Act, 2005 — Section 14B(7)(iii), 68(2)

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High Courts16 Jul 2009Dismissed

Jeet Singh Vs Bahadur Singh

Punjab And Haryana At Chandigarh · (2010) 1 CivCC 114 : (2010) 157 PLR 103 : (2009) 4 RCR(Civil) 196

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High Courts16 Jul 2009

Shamsher Singh @ Sher Singh Vs Bahi Mohemmed and others

Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 646

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