High Courts23 Jul 2009Dismissed
Baldev Singh Vs Kulbir Singh and Others
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 29 : (2010) 157 PLR 124 : (2009) 4 RCR(Civil) 186
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 49 of 126
High Courts23 Jul 2009Allowed
Harbhajan Singh Riar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 1054 : (2009) 8 SLR 99
Constitution of India, 1950 — Article 226, 227Punjab Civil Services Rules — Rule 8.21, 9.14
High Courts23 Jul 2009Dismissed
Commissioner of Income Tax, Chandigarh-II Vs R.P.S. Hotels (P.) Ltd.
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0025
Income Tax Act, 1961 — Section 260A
High Courts23 Jul 2009
Santokh Singh and another Vs Darshan Singh and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 538
High Courts22 Jul 2009Dismissed
Linen Rugs Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0265
Income Tax Act, 1961 — Section 260A, 80IB
High Courts22 Jul 2009Allowed
Sunita Gupta and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 1083 : (2009) 7 SLR 217
Constitution of India, 1950 — Article 14, 16Industrial Disputes (Punjab) Rules, 1958 — Rule 12, 75, 76, 77Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts22 Jul 2009
Ram Pairy and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 942
High Courts22 Jul 2009
Pirthi Chand Kaushal Vs Om Parkash, Ramesh Kumar Rice Mills and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 132
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts22 Jul 2009Dismissed
Commissioner of Income Tax Vs Atam Valves (P.) Ltd.
Punjab And Haryana At Chandigarh · (2011) 332 ITR 468 : (2009) 184 TAXMAN 6
Income Tax Act, 1961 — Section 133A, 260A, 69
High Courts22 Jul 2009Dismissed
Commissioner of Income Tax Vs N.W.W.
Punjab And Haryana At Chandigarh · (2009) 315 ITR 467
Income Tax Act, 1961 — Section 133A, 260A
High Courts22 Jul 2009Allowed
Smt. Usha Rani and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) ACJ 1111 : (2009) 156 PLR 279
Motor Vehicles Act, 1988 — Section 140, 141, 40
High Courts22 Jul 2009Allowed
Durable Plastic Industries Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 118 : (2009) 4 RCR(Civil) 204
Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 3(1)
High Courts22 Jul 2009Dismissed
M.P. Singh Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (2010) 323 ITR 237
Income Tax Act, 1961 — Section 260A
High Courts22 Jul 2009Dismissed
Mangat Ram and Others Vs Bhag Singh
Punjab And Haryana At Chandigarh · (2010) ACJ 2282 : (2009) 156 PLR 245
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts22 Jul 2009
M/s New India Construction Company Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 985
Haryana Value Added Tax Act, 2003 — Section 20(10), 20(4), 20(5), 21, 21(1)
High Courts22 Jul 2009Allowed
Nahar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Criminal) 41
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts22 Jul 2009Dismissed
Raj Agro Mills Limited Vs Shree Gopal Vanaspati Limited
Punjab And Haryana At Chandigarh · (2010) 42 PTC 556
Constitution of India, 1950 — Article 227Copyright Act, 1957 — Section 62
High Courts22 Jul 2009Allowed
U.H.B.V.N. and Others Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 241 : (2009) 156 PLR 134 : (2009) 4 RCR(Civil) 199
Electricity Act, 2003 — Section 126, 127, 145
High Courts22 Jul 2009Dismissed
Prempal Gandhi Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 231 CTR 100 : (2011) 335 ITR 23 : (2009) 185 TAXMAN 64
Income Tax Act, 1961 — Section 139, 148, 260A, 271
High Courts21 Jul 2009Dismissed
Naveen Sharma Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 668
Constitution of India, 1950 — Article 226, 227