High Courts28 Jul 2009Dismissed

Siel Ltd. Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 2010 P&H 121 : (2009) 4 RCR(Civil) 632

Constitution of India, 1950 — Article 245, 246, 246(2), 246(3)Electricity Act, 2003 — Section 61, 65Punjab Electricity (Duty) Act, 1958 — Section 4
High Courts28 Jul 2009Dismissed

Ranjit Singh Vs Naranjan Singh

Punjab And Haryana At Chandigarh · (2010) 1 CivCC 178 : (2009) 156 PLR 299 : (2010) 2 RCR(Civil) 16

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227