High Courts30 Jul 2009
Hindu College for Girls Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2010) 1 LLJ 479 : (2010) 2 RCR(Civil) 138
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 46 of 126
High Courts30 Jul 2009
Idrish Vs Jaikam and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 608 : (2009) 156 PLR 32 : (2010) 6 RCR(Civil) 350
Civil Procedure Code, 1908 (CPC) — Section 146, 50Constitution of India, 1950 — Article 227
High Courts30 Jul 2009
Commissioner of Income Tax Vs Porrits and Spencers (Asia) Limited
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0163
Income Tax Act, 1961 — Section 260A
High Courts30 Jul 2009
Union of India and others Vs Hari Singh
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 654
High Courts30 Jul 2009
Mahinder Kumar and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 07 P&H CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 279, 341, 427
High Courts30 Jul 2009Dismissed
Hardev Singh Vs Prem Pal and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 405 : (2010) 6 RCR(Civil) 385
High Courts30 Jul 2009
Lakhwinder Kaur Vs Sarwan Singh and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 509
Criminal Procedure Code, 1973 (CrPC) — Section 146(1)
High Courts30 Jul 2009Allowed
Lakhwinder Kaur Vs Sarwan Singh and Others
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 261
Criminal Procedure Code, 1973 (CrPC) — Section 146(1), 397, 482
High Courts30 Jul 2009Dismissed
Haryana State Federation of Consumer's Co-operative Wholesale Stores Ltd. and Others Vs Presiding Officer, Labour Court-cum-Industrial Tribunal and Another
Punjab And Haryana At Chandigarh · (2010) 1 LLJ 471
Industrial Disputes Act, 1947 — Section 11A
High Courts30 Jul 2009
Karnal Improvement Trust, Karnal through its Chairman Vs Rishi Kumar, Contractor
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 645
High Courts29 Jul 2009
Commissioner of Income Tax Vs Sukhjit Starch and Chemicals Ltd.
Punjab And Haryana At Chandigarh · (2010) 326 ITR 29
Income Tax Act, 1961 — Section 256(1), 37
High Courts29 Jul 2009Dismissed
Pawan Kumar Gupta Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 63 : (2009) 2 RCR(Rent) 585
Criminal Procedure Code, 1973 (CrPC) — Section 173East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts29 Jul 2009Dismissed
S. Sadhu Singh Vs Col. Avnish Sharma and Another
Punjab And Haryana At Chandigarh · (2009) 156 PLR 815 : (2010) 1 RCR(Rent) 12
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts29 Jul 2009Allowed
New India Assurance Company Ltd. Vs Narender Singh and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 691
Constitution of India, 1950 — Article 227
High Courts29 Jul 2009Allowed
Smt. Kamlesh Vs Sita Devi and Others
Punjab And Haryana At Chandigarh · (2011) ACJ 34 : (2010) Supp CivCC 386 : (2009) 156 PLR 738 : (2010) 5 RCR(Civil) 589 : (2011) 1 TAC 1024
Constitution of India, 1950 — Article 227
High Courts29 Jul 2009Dismissed
The Commissioner of Income Tax Vs Brij Pal Sharma, Prop. B.P. Sharma and Co.
Punjab And Haryana At Chandigarh · (2010) 323 ITR 677 : (2009) 185 TAXMAN 252
Income Tax Act, 1961 — Section 260A, 44AD
High Courts29 Jul 2009
Rampur Engineering Company Ltd. Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2010) 2 BC 564 : (2009) 156 PLR 453 : (2010) 7 RCR(Civil) 963
Civil Procedure Code, 1908 (CPC) — Section 39Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 18, 22, 25
High Courts29 Jul 2009
Vandana Vs Deepak
Punjab And Haryana At Chandigarh · (2009) 2 HLR 438 : (2010) 7 RCR(Civil) 1890
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts29 Jul 2009
Rajinder Singh Vs Director, Rural Development and Panchayat
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Civil) 802
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)
High Courts29 Jul 2009Dismissed
Jaspal Singh Vs Harjinder Kaur
Punjab And Haryana At Chandigarh · (2010) 1 DMC 731 : (2009) 156 PLR 826 : (2011) 6 RCR(Criminal) 1683
Constitution of India, 1950 — Article 227