High Courts04 Aug 2009Allowed
Rajinder Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 49
Punjab Town Improvement Act, 1922 — Section 36
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 44 of 126
High Courts04 Aug 2009Allowed
Hari Ram Vs Shashi Jain
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 724 : (2009) 156 PLR 828 : (2010) 2 RCR(Civil) 441
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts04 Aug 2009Dismissed
Ram Niwas and Others Vs Bhagirath and Others
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 209
Criminal Procedure Code, 1973 (CrPC) — Section 107, 141, 145, 146, 151
High Courts03 Aug 2009Dismissed
Amba Rice Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2010) 325 ITR 33
Income Tax Act, 1961 — Section 260A
High Courts03 Aug 2009Dismissed
Mohinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 30 CriminalCC 929 : (2009) 4 RCR(Criminal) 605
Criminal Procedure Code, 1973 (CrPC) — Section 389(1), 482
High Courts03 Aug 2009Dismissed
Ramesh Chand Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0245
Transfer of Property Act, 1882 — Section 1(3), 106, 13(1)
High Courts03 Aug 2009
Gurdev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 293
Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2009Dismissed
Kartar Singh and Others Vs Tasvir Singh and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 603 : (2010) 2 RCR(Civil) 439
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Aug 2009
Balwant Singh and Another Vs Sucha Singh and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 47
High Courts03 Aug 2009Allowed
Ajay Kumar Yadav Vs Haryana Public Service Commission
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0191
High Courts03 Aug 2009Allowed
Ashok Kumar Chadha Vs Haryana Vidyut Parsaran Nigam Limited
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Rent) 545
Constitution of India, 1950 — Article 226
High Courts03 Aug 2009
Swaraj Engines Limited Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0189
Income Tax Act, 1961 — Section 147, 260A, 80I
High Courts03 Aug 2009Dismissed
Dr. Rajbir Singh Yadav and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2010) 1 SLR 77
Constitution of India, 1950 — Article 14
High Courts03 Aug 2009Dismissed
Shree Krishna Paper Mill and Industries Limited Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2010) 2 LLJ 799 : (2010) 157 PLR 39
Industrial Disputes Act, 1947 — Section 12(3)
High Courts03 Aug 2009Dismissed
Sat Parkash alias Satpal Vs The Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 82 : (2010) 157 PLR 130 : (2009) 4 RCR(Civil) 357
Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2009
Om Parkash Sharma : Veena Sharma Vs Kapoor Chand Jain
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 361
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 20
High Courts03 Aug 2009
Romesh Chander Vs Sohan Lal
Punjab And Haryana At Chandigarh · (2010) 2 RCR(Civil) 6
Hindu Succession Act, 1956 — Section 14, 30Succession Act, 1925 — Section 63
High Courts03 Aug 2009
Gurmukh Singh Vs Satnam Kaur
Punjab And Haryana At Chandigarh · (2010) 1 Marr.LJ 430 : (2009) 4 RCR(Civil) 802
High Courts03 Aug 2009
Bhag Chand and another Vs Maya Devi
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 790
High Courts03 Aug 2009Dismissed
Commissioner of Income Tax-II Vs Sikh Education Society
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0117
Income Tax Act, 1961 — Section 10, 11, 12, 13, 260A