High Courts07 Aug 2009
Magma Leasing Limited Vs Inder Pal
Punjab And Haryana At Chandigarh · (2010) 1 PLR 774 : (2010) 5 RCR(Civil) 322
Arbitration and Conciliation Act, 1996 — Section 7, 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 42 of 126
High Courts07 Aug 2009Dismissed
Union of India (UOI) and Others Vs Om Parkash Kapoor and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 65 : (2009) 7 SLR 432
High Courts07 Aug 2009
Ms. Avneet Hira and Another Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 55 : (2009) 7 SLR 60
Constitution of India, 1950 — Article 14, 226
High Courts07 Aug 2009Dismissed
Indo Furnace (P.) Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2009) 22 STT 487
High Courts06 Aug 2009
P.S. Kapoor Vs Union Territory, Chandigarh and another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 374
Penal Code, 1860 (IPC) — Section 120B, 419
High Courts06 Aug 2009
Chief Engineer, P.W.D. Public Health Branch and Others Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 820
Industrial Disputes Act, 1947 — Section 2SF
High Courts06 Aug 2009Dismissed
Chand Ram Vs Rajinder Parshad
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 473 : (2010) 1 RCR(Civil) 228
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Aug 2009Allowed
Dimple @ Kajal Vs Pankaj Mahajan
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 681
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Hindu Marriage Act, 1955 — Section 13, 13(1)Mental Health Act, 1987 — Section 4
High Courts06 Aug 2009
K.B.Sharma Vs Keerti Karan Dharni
Punjab And Haryana At Chandigarh · (2009) 4 ICC 659
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Aug 2009
Sandeep Kumar Vs Satish Kumar
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 183 : (2010) 2 RCR(Civil) 18
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts06 Aug 2009
K.B.Sharma & Ors. Vs Keerti Karan Dharni & Ors.
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 353 : (2010) 2 RCR(Civil) 19
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Penal Code, 1860 (IPC) — Section 148, 149, 302, 304(Ii), 323
High Courts06 Aug 2009
Varinder Kumar alias Vicky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 1822
Penal Code, 1860 (IPC) — Section 323, 324
High Courts06 Aug 2009
Mohinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 39 : (2009) 4 RCR(Civil) 568
Constitution of India, 1950 — Article 19(1)Punjab Municipal Corporation Act, 1976 — Section 122, 123, 174, 175, 326
High Courts06 Aug 2009
Union of India Vs Labh Singh & Ors.
Punjab And Haryana At Chandigarh · (2010) 1 LLR 308 : (2009) 4 RCR(Civil) 775
High Courts05 Aug 2009
Premdeep Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 757
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 341
High Courts05 Aug 2009
Tripatjit Kaur and Others Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 51 : (2010) 6 RCR(Civil) 313
State Financial Corporations Act, 1951 — Section 29
High Courts05 Aug 2009Allowed
Ludhiana Improvement Trust Vs Smt. Pritam Kaur and Others
Punjab And Haryana At Chandigarh · (2010) 159 PLR 621 : (2010) 2 RCR(Civil) 561
Constitution of India, 1950 — Article 21Delhi Development Act, 1957 — Section 21
High Courts05 Aug 2009
State of Punjab Vs R.K. Gupta
Punjab And Haryana At Chandigarh · (2009) 156 PLR 285
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts05 Aug 2009
Bhim Singh Vs Haryana State and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 779 : (2010) 2 RCR(Criminal) 44
High Courts05 Aug 2009
Jumla Malkan Village Sarangpur, U.T., Chandigarh through its proprietors Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2009) 3 LLR 259 : (2009) 4 RCR(Civil) 767