High Courts12 Aug 2009Dismissed
Jai Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 415
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 40 of 126
High Courts12 Aug 2009Dismissed
Sardul Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 529
Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts12 Aug 2009Allowed
Dharam Pal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 1061 : (2009) 8 SLR 466
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 376, 506Punjab Police Rules, 1934 — Rule 16.2
High Courts12 Aug 2009
Baggar Singh @ Gaggi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 183
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts11 Aug 2009Dismissed
S.C. Goyal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 31 CriminalCC 781
Prevention of Food Adulteration Act, 1954 — Section 16(1A)
High Courts11 Aug 2009Dismissed
Ashu Kumar Vs Narender Kumari
Punjab And Haryana At Chandigarh · (2010) 159 PLR 409 : (2010) 2 RCR(Civil) 135 : (2010) 1 RCR(Rent) 217
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Aug 2009Dismissed
DAV Centenary Public School Vs Lalita and Others
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0248
Constitution of India, 1950 — Article 227
High Courts11 Aug 2009Allowed
Narinder Singh and Another Vs Manjit Kaur and Another
Punjab And Haryana At Chandigarh · (2010) 157 PLR 324
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts11 Aug 2009Allowed
Nirbhai Singh Vs State of Punjab, and another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 614
Penal Code, 1860 (IPC) — Section 452, 506
High Courts11 Aug 2009
Umed Singh Dahiya & Ors. Vs Balwan Singh & Ors.
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 150 : (2010) 5 RCR(Civil) 373
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts11 Aug 2009
Umed Singh Dahiya Son of Shri Bal Kishan Vs Balwan Singh S/o Bal Kishan
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 678
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts11 Aug 2009
Promila Vs Ashok Kumar & Anr.
Punjab And Haryana At Chandigarh · (2009) 2 HLR 614 : (2009) 4 RCR(Civil) 444
High Courts11 Aug 2009
Ram Phal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 782
High Courts11 Aug 2009
Ajit Vs Dhup Singh
Punjab And Haryana At Chandigarh · (2009) LabIC 3413 : (2010) 2 RCR(Civil) 39
High Courts11 Aug 2009Dismissed
The Commissioner, Central Excise Vs Nestle India Limited
Punjab And Haryana At Chandigarh · (2009) 169 ECR 61 : (2010) 250 ELT 341 : (2009) 23 STT 210
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35G
High Courts11 Aug 2009Dismissed
Saroj Bala Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 409 : (2010) 1 RCR(Civil) 393
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts11 Aug 2009Dismissed
Commissioner of Income Tax Vs Investment Trust of India Ltd.
Punjab And Haryana At Chandigarh · (2009) 184 TAXMAN 381
Income Tax Act, 1961 — Section 143, 154, 260A
High Courts11 Aug 2009
Prem Kumar Ratra Vs Municipal Corporation
Punjab And Haryana At Chandigarh · (2010) 157 PLR 330
Haryana Municipal Corporation Act, 1994 — Section 240
High Courts11 Aug 2009Allowed
Gurmit Kaur Vs Buta Singh
Punjab And Haryana At Chandigarh · (2010) 1 CivCC 57 : (2010) 2 DMC 316 : (2010) 157 PLR 132 : (2009) 4 RCR(Civil) 320
Hindu Marriage Act, 1955 — Section 24
High Courts11 Aug 2009Dismissed
Shanti Devi and Others Vs Yashoda Bai and Others
Punjab And Haryana At Chandigarh · (2010) 157 PLR 326
Punjab Municipal Act, 1911 — Section 173