High Courts11 Aug 2009
Surjit Kaur and Others Vs Dhanwant Singh and Others
Punjab And Haryana At Chandigarh · (2009) 156 PLR 407
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2009
2,510 judgments · page 41 of 126
High Courts11 Aug 2009Dismissed
Kanwaljit Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 688
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Aug 2009Dismissed
Mahashwari Synthetics (P.) Ltd. Vs Commissioner of Income Tax (Central)
Punjab And Haryana At Chandigarh · (2010) 326 ITR 591 : (2010) 189 TAXMAN 266
Income Tax Act, 1961 — Section 260A
High Courts11 Aug 2009Allowed
Sewak Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 6 RCR(Criminal) 1824
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts11 Aug 2009Allowed
Dr. Barinder Singh, President, Ludhiana Medical Welfare Association Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 117 : (2009) 5 RCR(Criminal) 565
Indian Medical Council Act, 1956 — Section 15
High Courts10 Aug 2009Allowed
Sardara Singh Vs Baljit Singh
Punjab And Haryana At Chandigarh · (2010) 158 PLR 518 : (2010) 2 RCR(Civil) 14
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3Constitution of India, 1950 — Article 227
High Courts10 Aug 2009Allowed
Manmohan Kumar Jain Vs Sh. Jainendra Gurukul, Panchkula
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0217
High Courts10 Aug 2009
Kakkar Steel Forgings Vs Messrs Bawa Industries Limited
Punjab And Haryana At Chandigarh · (2010) 1 PLR 759 : (2010) 1 RCR(Civil) 39
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts10 Aug 2009
Kakkar Steel Forgings & Ors. Vs Messrs Bawa Industries Limited.
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 255
Civil Procedure Code, 1908 (CPC) — Section 20Penal Code, 1860 (IPC) — Section 34, 406, 420, 506
High Courts10 Aug 2009Dismissed
Electrohomoepathic Doctor's Association Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 1 : (2010) 157 PLR 67
Drugs and Cosmetics Act, 1940 — Section 26Indian Medical Council Act, 1956 — Section 15
High Courts10 Aug 2009
Gurmeet Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 938 : (2010) 1 RCR(Criminal) 195
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 319
High Courts10 Aug 2009Dismissed
Baljider Singh Vs Lt. Col. Rattan Singh
Punjab And Haryana At Chandigarh · (2010) 158 PLR 120 : (2010) 1 RCR(Civil) 383
Limitation Act, 1963 — Article 109, 65
High Courts10 Aug 2009Allowed
Gurmeet Kaur Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2010) 1 ILR (P&H) 938
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319
High Courts07 Aug 2009
Kirpal Singh Sandhu Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2010 P&H 24
Central Motor Vehicles Rules, 1989 — Rule 62Motor Vehicles Act, 1988 — Section 56
High Courts07 Aug 2009
Commissioner of Income Tax Vs Rockman Cycle Industries (P) Ltd.
Punjab And Haryana At Chandigarh · (2009) 226 CTR 562 : (2010) 326 ITR 291 : (2010) 187 TAXMAN 242
Income Tax Act, 1961 — Section 271, 36, 37
High Courts07 Aug 2009
Commissioner of Income Tax Vs Bhagyoday Investment (P) Ltd.
Punjab And Haryana At Chandigarh · (2011) 336 ITR 490
Finance Act, 1984 — Section 2(8)(c)
High Courts07 Aug 2009
Darshan Lal Vs Balwant Rai
Punjab And Haryana At Chandigarh · (2009) 08 P&H CK 0156
Hindu Succession Act, 1956 — Section 10
High Courts07 Aug 2009
Magma Leasing Limited & Ors. Vs Inder Pal Singh & Ors.
Punjab And Haryana At Chandigarh · (2010) 1 Law Herald 319
Arbitration and Conciliation Act, 1996 — Section 8Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts07 Aug 2009
Darshan Lal Vs Balwant Rai and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 820
High Courts07 Aug 2009
Mohinder Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 769